High Courts19 Nov 2008Dismissed
New India Assurance Co. Ltd. Vs Shri Brij Bhushan Sharan and Others
Delhi High Court · (2008) 11 DEL CK 0142
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 15 of 138
High Courts19 Nov 2008
J.B. Marketing and Finance Vs Rakesh Khaitan and Another
Delhi High Court · (2008) 11 DEL CK 0104
High Courts19 Nov 2008Dismissed
Pawan Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 11 DEL CK 0098
Constitution of India, 1950 — Article 226
High Courts19 Nov 2008
The Indian Performing Right Society Ltd. Vs Sanjay Dalia and Another
Delhi High Court · (2008) 155 DLT 164 : (2009) 39 PTC 1
Civil Procedure Code, 1908 (CPC) — Section 20Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(2)
High Courts19 Nov 2008
Vinod Sharma Vs State of NCT of Delhi
Delhi High Court · (2008) 11 DEL CK 0027
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 353
High Courts18 Nov 2008Dismissed
Shiv Pal Singh Vs Shriram Scientific and Industuri
Delhi High Court · (2008) 155 DLT 1
Delhi Rent Control Act, 1958 — Section 14(1), 14(9)Industrial Disputes Act, 1947 — Section 33
High Courts18 Nov 2008Dismissed
Mahanagar Telephone Nigam Limited Vs Naresh Ahlawat
Delhi High Court · (2008) 11 DEL CK 0203
Penal Code, 1860 (IPC) — Section 302, 376
High Courts18 Nov 2008Dismissed
Ramesh Kanta Vs Chief Secretary, Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 11 DEL CK 0202
National Council for Teacher Education Act, 1993 — Section 17(4)
High Courts18 Nov 2008Dismissed
The New India Assurance Co. Ltd. Vs Smt. Veena Shivpuri, Shahalini, Shri Surinder Kumar and Swastik Pipes Ltd.
Delhi High Court · (2008) 11 DEL CK 0183
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts18 Nov 2008Dismissed
Commissioner of Income Tax Vs Jaipur Golden Transport Corpn.
Delhi High Court · (2009) 178 TAXMAN 223
Income Tax Act, 1961 — Section 45(4)
High Courts18 Nov 2008
Gem Footwear Vs Commissioner of Central Excise
Delhi High Court · (2008) 11 DEL CK 0084
High Courts18 Nov 2008
The Commissioner of Income Tax Vs P.P. Jewellers
Delhi High Court · (2009) 180 TAXMAN 50
Income Tax Act, 1961 — Section 260A
High Courts18 Nov 2008Dismissed
Mrs. Ravita and Others Vs MCD and Another
Delhi High Court · (2008) 11 DEL CK 0048
High Courts18 Nov 2008Dismissed
The New India Assurance Co. Ltd. Vs Smt. Shah Jahan Begum and Others
Delhi High Court · (2008) 11 DEL CK 0013
Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 173
High Courts17 Nov 2008Dismissed
Saraswati Kunj Welfare Society Vs L.N. Gadodia and Son Ltd. and Others
Delhi High Court · (2008) 11 DEL CK 0204
Contract Act, 1872 — Section 19, 20, 21, 22, 23Delhi Rent Control Act, 1958 — Section 2, 3Limitation Act, 1963 — Article 54
High Courts17 Nov 2008Dismissed
Commissioner of Income Tax Vs Heidrick and Struggles Ind. (P.) Ltd.
Delhi High Court · (2009) 180 TAXMAN 169
Income Tax Act, 1961 — Section 115JB, 115JB(2)
High Courts17 Nov 2008Dismissed
The Commissioner of Income Tax-XVII Vs Dewan Chand
Delhi High Court · (2009) 178 TAXMAN 173
Income Tax Act, 1961 — Section 194C, 201(1), 201(1A)
High Courts17 Nov 2008Dismissed
Mr. Ravi Chand Vs Mr. Pramod Kumar Aggarwal
Delhi High Court · (2008) 11 DEL CK 0137