High Courts23 Jan 2006Allowed

M.C.D. Vs N.B. Chauhan

Delhi High Court · (2006) 129 DLT 519 : (2006) 87 DRJ 247 : (2007) 1 SLJ 415

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409
High Courts20 Jan 2006Dismissed

Rajiv Poddar Vs Canara Bank and Others

Delhi High Court · (2006) 3 BC 1 : (2006) 87 DRJ 204

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 25, 29