High Courts02 Jan 2006Dismissed
Mohammad Qaseem Vs Coal India Ltd. and Another
Delhi High Court · (2006) 129 DLT 177 : (2007) 2 SLJ 280
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Delhi High Court judgments, 2006
2,449 judgments · page 123 of 123
High Courts02 Jan 2006Allowed
D.B. Mathur Vs Cement Corporation of India and Others
Delhi High Court · (2006) 126 DLT 410
High Courts02 Jan 2006Allowed
Ms. Pamela Bhandari Vs Gas Authority of India Ltd. and Others
Delhi High Court · (2006) 128 DLT 699
Constitution of India, 1950 — Article 226
High Courts02 Jan 2006Dismissed
D.B. Mathur Vs Cement Corpn. of India and Others
Delhi High Court · (2006) 126 DLT 410
Constitution of India, 1950 — Article 226
High Courts02 Jan 2006Dismissed
Air Vice Marshal J.S. Kumar Vs Governing Council of Air Force and Another
Delhi High Court · (2006) 126 DLT 330 : (2006) 86 DRJ 711
High Courts02 Jan 2006Dismissed
R.C. Aggarwal Vs Delhi Tourism and Transportation Development Corporation Ltd. and Others
Delhi High Court · (2006) 86 DRJ 703 : (2006) 3 SLJ 238
High Courts02 Jan 2006
Shri S.P. Goyal Vs The Director of Income Tax (Investigation) Government of India and Others
Delhi High Court · (2006) 202 CTR 169 : (2006) 128 DLT 559 : (2007) 288 ITR 595 : (2006) 152 TAXMAN 481
High Courts02 Jan 2006Allowed
Rama Rolling Shutter Industries Vs Sh. Raj Bahadur, Sh. Samarjeet Singh and Secretary (Labour) Labour Department Govt. of NCT of Delhi
Delhi High Court · (2006) 126 DLT 259 : (2006) 108 FLR 1190 : (2006) 2 LLJ 304
High Courts01 Jan 2006Allowed
N.N. Seth and Others Vs Renu Gupta and Others
Delhi High Court · (2006) 87 DRJ 459
Delhi School Education Rules, 1973 — Rule 115, 115(2), 116, 117