High Courts19 Dec 2005
Pfizer Products Inc. Vs Mr. Altamash Khan and Another
Delhi High Court · (2006) 127 DLT 738 : (2006) 32 PTC 208
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 4 of 91
High Courts16 Dec 2005
VLS Finance Ltd. Vs Sunair Hotels Ltd. and Others
Delhi High Court · (2006) 3 BC 221 : (2007) 137 CompCas 434 : (2006) 126 DLT 226 : (2006) 86 DRJ 190
Arbitration and Conciliation Act, 1996 — Section 8Companies Act, 1956 — Section 10, 10A, 10F, 250, 397
High Courts16 Dec 2005Dismissed
Mukesh Gupta Vs Sushma Vasishtha
Delhi High Court · (2006) 126 DLT 217
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 14D, 3, 4, 50, 6A
High Courts16 Dec 2005Disposed Off
Mrs. Priti Nanda Vs Shri Sumant Nanda
Delhi High Court · (2005) 12 DEL CK 0144
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts16 Dec 2005Disposed Off
Star India Private Limited Vs Shanskardhani Cable Netword
Delhi High Court · (2006) 126 DLT 299
High Courts16 Dec 2005Dismissed
India Metals Vs Union of India (UOI) and Another
Delhi High Court · (2006) 88 DRJ 430
Arbitration Act, 1940 — Section 14, 17, 20, 29, 30
High Courts16 Dec 2005Disposed Off
Smithkline Beecham PLC. Vs V.R. Bumtaria
Delhi High Court · (2005) 12 DEL CK 0129
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts16 Dec 2005Allowed
Karam Chand Vs The State
Delhi High Court · (2006) 126 DLT 272 : (2006) 86 DRJ 174 : (2006) 2 RCR(Criminal) 167
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 42, 42(1), 42(2)Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts16 Dec 2005Dismissed
Gaya Parshad and Others Vs N.D.M.C. and Another
Delhi High Court · (2006) 127 DLT 123
High Courts16 Dec 2005
Glaxo Smith Kline Pharmaceuticals Ltd. Vs Unitech Pharmaceuticals Pvt. Ltd.
Delhi High Court · (2005) 12 DEL CK 0009
High Courts16 Dec 2005Dismissed
Harihar Vs Govt. of NCT of Delhi (STATE)
Delhi High Court · (2006) 126 DLT 566 : (2006) 1 DMC 242 : (2006) 86 DRJ 438
High Courts15 Dec 2005
New Delhi Municipal Council Vs The State Trading Corporation of India Ltd.
Delhi High Court · (2006) 126 DLT 191 : (2006) 86 DRJ 157 : (2006) 1 RCR(Civil) 672
Delhi Rent Control Act, 1958 — Section 3, 3(1), 6, 8(1)New Delhi Municipal Council Act, 1994 — Section 416(2), 63(1), 72Punjab Municipal Act, 1911 — Section 188, 199, 201(1)
High Courts15 Dec 2005Dismissed
Secretary, Home Department, Govt. of Maharashtra Vs Sanjay Pandey, Ex-IPS and Others
Delhi High Court · (2007) 3 SLJ 68
Constitution of India, 1950 — Article 226
High Courts15 Dec 2005Dismissed
Mr. Prithwish Sain Vs Union of India (UOI) and Others
Delhi High Court · (2005) 12 DEL CK 0127
Central Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts15 Dec 2005Allowed
Vijay Kumar Vs D.T.C. and Another
Delhi High Court · (2005) 12 DEL CK 0070
Industrial Disputes Act, 1947 — Section 10, 33, 33(2)
High Courts15 Dec 2005Dismissed
Poorvanchal Caterers and Another Vs Indian Railway Catering and Tourism Corpn. Ltd. and Others
Delhi High Court · (2006) 2 BC 547 : (2006) 126 DLT 674
Constitution of India, 1950 — Article 226
High Courts15 Dec 2005Allowed
Shefali Pathak Vs Indian Institute of Technology
Delhi High Court · (2006) 128 DLT 156
High Courts15 Dec 2005Dismissed
Firoz Ahmed Vs Delhi Development Authority and Others
Delhi High Court · (2005) 12 DEL CK 0049
High Courts15 Dec 2005
The Christian Institute for the Study of Religion and Society Vs Bhargava Consultants Pvt. Ltd. and Others
Delhi High Court · (2005) 12 DEL CK 0021
High Courts15 Dec 2005
K. Kishore, HUF Vs Allahabad Bank
Delhi High Court · (2005) 12 DEL CK 0020
Banking Regulation Act, 1949 — Section 45, 45(3)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6