High Courts22 Dec 2005Allowed
All India Council for Technical Education Vs Ombir Kaushik and Others
Delhi High Court · (2006) 87 DRJ 54
COURT ARCHIVE
Delhi High Court judgments, 2005
1,811 judgments · page 2 of 91
High Courts22 Dec 2005Dismissed
Exmar NV and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 3 BC 47 : (2005) 2 CTLJ 373 : (2006) 86 DRJ 610
High Courts22 Dec 2005Allowed
The Secretary Sindhi Academy Vs Sarla Dharia and Others
Delhi High Court · (2006) 126 DLT 317 : (2006) 86 DRJ 588 : (2006) 2 LLJ 418
High Courts22 Dec 2005Dismissed
Bureau of Indian Standards Vs Smt. V.J.K. Bedi and Another
Delhi High Court · (2005) 12 DEL CK 0006
High Courts22 Dec 2005Allowed
Guru Tegh Bahadur Hospital Vs Kamlesh and Another
Delhi High Court · (2005) 12 DEL CK 0002
High Courts22 Dec 2005Dismissed
Ojas Industries P. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2006) 86 DRJ 593
High Courts20 Dec 2005Allowed
Commissioner of Income Tax Vs Blue Bird Enterprises (P) Ltd.
Delhi High Court · (2006) 201 CTR 33 : (2006) 153 TAXMAN 84
Income Tax Act, 1961 — Section 271(1)
High Courts20 Dec 2005Dismissed
Mahabir Singh Vs Commissioner of Police Delhi and Others
Delhi High Court · (2006) CriLJ 1863 : (2006) 127 DLT 287 : (2006) 86 DRJ 469 : (2006) 1 RCR(Criminal) 916
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Dec 2005Disposed Off
Rekha and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 126 DLT 653 : (2006) 142 PLR 70
Constitution of India, 1950 — Article 226
High Courts20 Dec 2005Disposed Off
Jitendra Nath Banerjee and Others Vs Union of India (UOI) and Others
Delhi High Court · (2006) 129 DLT 1
Mineral Concession Rules, 1960 — Rule 59
High Courts20 Dec 2005Dismissed
Raj Rani Dhanda Vs Commissioner of Police and Another
Delhi High Court · (2006) 126 DLT 221 : (2006) 86 DRJ 450
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 420, 482Penal Code, 1860 (IPC) — Section 34, 415, 419, 420, 511
High Courts20 Dec 2005Disposed Off
Maharashtra Apex Corporation Ltd. Vs Sol Ltd. and Another
Delhi High Court · (2006) 2 BC 533
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)
High Courts20 Dec 2005Dismissed
Mangal Singh and Others Vs State
Delhi High Court · (2006) 1 ALT(Cri) 31 : (2006) CriLJ 1198 : (2006) 126 DLT 406 : (2006) 86 DRJ 420 : (2006) 1 RCR(Criminal) 914
Criminal Procedure Code, 1973 (CrPC) — Section 122, 31, 427(1), 482Penal Code, 1860 (IPC) — Section 302, 304(1), 307, 308, 34
High Courts20 Dec 2005Dismissed
Bhartesh Jain Vs Dy. Commissioner of Income Tax
Delhi High Court · (2006) 201 CTR 483
High Courts20 Dec 2005Dismissed
Bhartesh Jain Vs Deputy Commissioner of Income Tax
Delhi High Court · (2007) 158 TAXMAN 300
Income Tax Act, 1961 — Section 68
High Courts20 Dec 2005
Reckitt Benckiser (India) Ltd. Vs R.R. Corporation
Delhi High Court · (2005) 12 DEL CK 0087
High Courts20 Dec 2005
H.K. Goods Transport Pvt. Ltd. Vs Shri Ramesh Chander Bammi and Others
Delhi High Court · (2006) 126 DLT 404 : (2006) 86 DRJ 620
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 4, Order 9 Rule 14, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8
High Courts20 Dec 2005Dismissed
Data Access India Ltd. Vs Mahanagar Telephone Nigam Ltd. and Others
Delhi High Court · (2006) 126 DLT 617
Constitution of India, 1950 — Article 12, 226Contract Act, 1872 — Section 59, 60, 61
High Courts20 Dec 2005
Hora Sales Agencies and Others Vs Quest Components (P) Ltd.
Delhi High Court · (2006) 2 ALD(Cri) 15 : (2007) 2 BC 345 : (2006) CriLJ 1445 : (2006) 126 DLT 514 : (2006) 86 DRJ 417
Criminal Procedure Code, 1973 (CrPC) — Section 251, 254, 262, 263, 264Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142Penal Code, 1860 (IPC) — Section 420
High Courts20 Dec 2005
Svapn Constructions Vs IDPL Employees Cooperative Group Housing Society Ltd. and Others
Delhi High Court · (2006) 127 DLT 80