High Courts24 May 2002

Anita Bhandari Vs N.D.M.C. and Another

Delhi High Court · (2002) 05 DEL CK 0236

Interest Act, 1978 — Section 2, 3, 5(1), 5(2)Premises (Eviction of Unauthorised Occupants) Amendment Act, 1980 — Section 7(2A)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 18, 7(2A), 7(3)
High Courts22 May 2002Dismissed

Francis Wacziarg Vs Rajesh Lajras

Delhi High Court · (2002) 5 AD 118 : (2002) 98 DLT 224 : (2002) 64 DRJ 490 : (2002) 3 RCR(Criminal) 709

Criminal Procedure Code, 1973 (CrPC) — Section 201(1), 202, 202(1), 203, 482Penal Code, 1860 (IPC) — Section 34, 397(2), 499, 500