High Courts07 Jul 2002Dismissed
Darshan Singh Ahuja Vs Institute of Town Planner
Delhi High Court · (2003) 70 DRJ 740
Companies Act, 1956 — Section 434
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 58 of 106
High Courts05 Jul 2002
Dalbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2002) 64 DRJ 818
High Courts03 Jul 2002
Shri J.R. Gupta Vs Punjab and Sind Bank and Others
Delhi High Court · (2002) 07 DEL CK 0006
Constitution of India, 1950 — Article 14
High Courts02 Jul 2002Dismissed
Manphool Singh Vs State
Delhi High Court · (2002) 07 DEL CK 0047
Penal Code, 1860 (IPC) — Section 161, 342, 384Prevention of Corruption Act, 1988 — Section 5(1)
High Courts17 Jun 2002Dismissed
Telemats India (P) Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2005) 182 ELT 458
High Courts14 Jun 2002
The Indian Performing Right Secret Ltd. Vs Mr. Gautam Radia and Another
Delhi High Court · (2002) 06 DEL CK 0009
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Copyright Act, 1957 — Section 33(3)
High Courts10 Jun 2002Allowed
Sh. Prakash P. Hinduja Vs Union of India (UOI)
Delhi High Court · (2002) 98 DLT 448 : (2002) 64 DRJ 34
Constitution of India, 1950 — Article 14, 142, 144, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 173(2), 173(8), 321Delhi Police Special Establishment Act, 1946 — Section 3, 4, 4(1)
High Courts10 Jun 2002
Jeevan Kumar and Another Vs Union of India (UOI)
Delhi High Court · (2002) 100 DLT 391
Multi-State Cooperative Societies Act, 1984 — Section 42, 45, 47, 77, 79
High Courts06 Jun 2002
Dr. Kuldeep Verma and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 99 DLT 25
Penal Code, 1860 (IPC) — Section 120B, 420, 474, 511
High Courts05 Jun 2002Dismissed
Ms. Jayalakshmi Jaitly Vs Union of India (UOI) and Others
Delhi High Court · (2002) 99 DLT 448 : (2002) 64 DRJ 1
Commissioner of Inquiry (Regulations of Procedure) Order, 2001 — Regulation 27, 28, 29Commissions of Inquiry (Central) Rules, 1972 — Rule 5, 5(2), 5(8)Constitution of India, 1950 — Article 226
High Courts03 Jun 2002Dismissed
Mohd. Shah Nawaz Hasan Vs Vice Chancellor, Jamia Millia Islamia and Others
Delhi High Court · (2002) 06 DEL CK 0015
High Courts03 Jun 2002Allowed
Mahipal Singh Vs Delhi Transport Corpn. and Another
Delhi High Court · (2002) 06 DEL CK 0012
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts03 Jun 2002
Mr. Anil Gupta and Another Vs Mr. Kunal Dasgupta and Others
Delhi High Court · (2002) 25 PTC 1
High Courts02 Jun 2002
Shiv Kumar and Another Vs State
Delhi High Court · (2002) 06 DEL CK 0013
Penal Code, 1860 (IPC) — Section 34, 392Probation of Offenders Act, 1958 — Section 4
High Courts02 Jun 2002
Pradeep Kumar Vs State
Delhi High Court · (2002) 06 DEL CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304B, 428, 498A
High Courts02 Jun 2002
Mohd. Hanif Vs State
Delhi High Court · (2002) 06 DEL CK 0007
Penal Code, 1860 (IPC) — Section 34, 379, 420
High Courts02 Jun 2002
Kishan Gopal Vs State
Delhi High Court · (2002) 06 DEL CK 0006
Essential Commodities Act, 1955 — Section 7
High Courts02 Jun 2002Dismissed
Vijay Kumar @ Hanuman Vs State
Delhi High Court · (2002) 06 DEL CK 0004
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 392, 397
High Courts02 Jun 2002
Tejpal Singh Vs State
Delhi High Court · (2002) 101 DLT 99(2)
Penal Code, 1860 (IPC) — Section 376, 451
High Courts31 May 2002Dismissed
Polymer Papers Ltd. Vs Mr. Gurmit Singh and Others
Delhi High Court · AIR 2002 Delhi 530
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 27Copyright Act, 1957 — Section 2