High Courts02 Aug 2002
Mr. Madan Mehta and Another Vs State and Another
Delhi High Court · (2002) 08 DEL CK 0113
Succession Act, 1925 — Section 276
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 48 of 106
High Courts02 Aug 2002
Arvind Kumar Vs Govt. of N.C.T. of Delhi, Directorate of Education, Establishment II Branch, Old Secretariat, Delhi
Delhi High Court · (2002) 100 DLT 381 : (2003) 3 SLJ 363
High Courts02 Aug 2002
Vaish International Pariwar s/by Delhi Legal Services Authority Vs Union of India (UOI) and Others
Delhi High Court · (2002) 08 DEL CK 0074
High Courts02 Aug 2002Dismissed
Commissioner of Police and Another Vs Jagmal Singh and Another
Delhi High Court · (2002) 08 DEL CK 0064
High Courts02 Aug 2002Dismissed
Director of Education Vs S.D. Mohala
Delhi High Court · (2002) 08 DEL CK 0061
High Courts02 Aug 2002
Mr. S. Rama Rao Vs The Managing Director, FCI and Others
Delhi High Court · (2002) 94 FLR 206
High Courts02 Aug 2002Dismissed
Master Vijender Singh through his mother Smt. Raj Bala and Others Vs Shri Ram Chander and Others
Delhi High Court · (2002) 08 DEL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Land Reforms Act, 1954 — Section 11, 13, 185, 31, 32Hindu Succession Act, 1956 — Section 4(1), 4(2)
High Courts01 Aug 2002Dismissed
Tejinder Kumar Dua Vs Union of India and Another
Delhi High Court · (2002) 08 DEL CK 0299
High Courts01 Aug 2002Dismissed
Shri Suresh Jindal Vs The Commissioner of Wealth Tax, Delhi - V and Another
Delhi High Court · (2002) 100 DLT 405
Wealth Tax Act, 1957 — Section 18(2A), 18B
High Courts01 Aug 2002
Shri Hari Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 08 DEL CK 0280
Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Aug 2002Dismissed
Baby Tamanna Rana Vs Government of NCT of Delhi and Others
Delhi High Court · (2002) 08 DEL CK 0219
High Courts01 Aug 2002Dismissed
Ashok Gandhi Vs The State NCT of Delhi, Constable Ravinder (No. 995/N), Constable Chetan Kumar (No. 1015/N) and HC Pramod Kumar (383/N)
Delhi High Court · (2002) 08 DEL CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(3), 173(8), 299Penal Code, 1860 (IPC) — Section 304
High Courts01 Aug 2002
Commissioner of Income Tax Vs Ram Lal Hiralal
Delhi High Court · (2002) 124 TAXMAN 593
High Courts01 Aug 2002
Commissioner of Income Tax Vs Tulsi Bhai Gordhan Bhai Patel
Delhi High Court · (2003) 259 ITR 752 : (2002) 124 TAXMAN 337
High Courts01 Aug 2002
Jagatjit Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 124 TAXMAN 338
High Courts01 Aug 2002
Raj Narain Agarwal Vs Commissioner of Income Tax
Delhi High Court · (2003) 259 ITR 720 : (2002) 124 TAXMAN 594
Income Tax Act, 1961 — Section 217, 220(2), 37, 57
High Courts01 Aug 2002Dismissed
Shri R.C. Abrol and Another Vs RC Abrol and Co. (P) Ltd.
Delhi High Court · (2003) 115 CompCas 637
Companies Act, 1956 — Section 446(3), 538, 541
High Courts01 Aug 2002
Bharat Bijlee Ltd. Vs National Industrial Development Corpn.
Delhi High Court · (2002) 08 DEL CK 0085
Companies Act, 1956 — Section 433, 434, 444