High Courts08 Aug 2002
National Industrial Corpn. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2002) 124 TAXMAN 413
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 44 of 106
High Courts08 Aug 2002
Commissioner of Income Tax Vs Dr. S.K. Kishore
Delhi High Court · (2002) 124 TAXMAN 732
High Courts08 Aug 2002Allowed
National Industrial Corporation Ltd. Vs Commissioner of Income Tax-V
Delhi High Court · (2002) 177 CTR 194 : (2002) 258 ITR 575
Income Tax Act, 1961 — Section 22, 271(1), 32, 32(1), 37(1)
High Courts08 Aug 2002
Mahender Kumar and Partap Singh Vs State
Delhi High Court · (2002) 99 DLT 540
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 304, 320, 324, 325
High Courts08 Aug 2002
Commissioner of Income Tax Vs Smt. Wiran Bai Jaggi
Delhi High Court · (2002) 125 TAXMAN 651
High Courts08 Aug 2002
Commissioner of Income Tax Vs M. Mathur
Delhi High Court · (2002) 124 TAXMAN 751
High Courts08 Aug 2002
Commissioner of Income Tax Vs Dalmia Dairy Industries Ltd.
Delhi High Court · (2002) 124 TAXMAN 747
High Courts08 Aug 2002
Commissioner of Income Tax Vs Diljinder Shivdayal Singh
Delhi High Court · (2004) 186 CTR 387
Income Tax Act, 1961 — Section 22Transfer of Property Act, 1882 — Section 54
High Courts08 Aug 2002Dismissed
B.G. Overseas Corp. Vs Union of India (UOI) and Others
Delhi High Court · (2003) 160 ELT 136
Constitution of India, 1950 — Article 19(1)Customs Act, 1962 — Section 110, 113
High Courts08 Aug 2002
University Grants Commission Vs Sh. Dinanath and Others
Delhi High Court · (2002) 08 DEL CK 0099
High Courts08 Aug 2002
Anand Swaroop Verma and Sherab Shenga Vs Union of India (UOI) and Another
Delhi High Court · (2002) 100 DLT 78
Citizenship Act, 1955 — Section 5(1)Constitution of India, 1950 — Article 19(1), 21Foreigners Act, 1946 — Section 3(2)
High Courts08 Aug 2002Dismissed
Mrs. Neena Seth Vs Govt. of NCT of Delhi
Delhi High Court · (2002) 08 DEL CK 0091
High Courts08 Aug 2002
Delhi Development Authority Vs Anant Raj Agencies
Delhi High Court · (2002) 08 DEL CK 0070
High Courts07 Aug 2002Allowed
H.R. Vaish Vs Union of India (UOI) and Others
Delhi High Court · (2002) 100 DLT 370
High Courts07 Aug 2002
Milan Vihar C.G.H.S. Ltd. Vs Koka Janardhan Kumar and Others
Delhi High Court · (2002) 08 DEL CK 0267
High Courts07 Aug 2002Dismissed
Sonu K. Oil Depot Vs The Financial Commissioner and Others
Delhi High Court · (2002) 08 DEL CK 0242
High Courts07 Aug 2002
Globetech Engineers Vs Ajay Chadha and Another
Delhi High Court · (2002) 64 DRJ 525
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14, 14(1), 15(1), 15(7)
High Courts07 Aug 2002Dismissed
Sh. Anisuddin and Another Vs Mrs. Vimla Sethi and Another
Delhi High Court · (2002) 08 DEL CK 0238
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A
High Courts07 Aug 2002Dismissed
Davinder Singh Vs State and Others
Delhi High Court · (2004) 112 DLT 540
Constitution of India, 1950 — Article 226