COURT ARCHIVE

Delhi High Court judgments, 2002

2,113 judgments · page 15 of 106

High Courts25 Oct 2002

Food Corporation of India Worker''s Union Vs Umesh Kumar Gupta

Delhi High Court · (2002) 101 DLT 390 : (2003) 66 DRJ 597 : (2003) 96 FLR 937 : (2003) 2 LLJ 123 : (2003) 1 SLJ 162

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2Trade Unions Act, 1926 — Section 21, 21A

High Courts25 Oct 2002Dismissed

Sh. P.C. Jain and Others Vs Union of India (UOI) and Others

Delhi High Court · (2002) 10 DEL CK 0085

High Courts25 Oct 2002

Infraline Technologies (I) Private Limited Vs India Internet Incubator Ltd. and Another and View Enterprises (Mauritius) Ltd. and Others

Delhi High Court · (2002) 10 DEL CK 0066

Arbitration and Conciliation Act, 1996 — Section 11, 21, 9

High Courts25 Oct 2002

Vijay Kumar and Others Vs The State

Delhi High Court · AIR 2003 Delhi 210 : (2002) 101 DLT 385 : (2003) 66 DRJ 364

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 273, 63

High Courts25 Oct 2002

Shri David Johnson Vs Givo Ltd.

Delhi High Court · (2003) 1 ARBLR 409 : (2002) 101 DLT 355 : (2003) 66 DRJ 368

Constitution of India, 1950 — Article 141

High Courts25 Oct 2002Allowed

New Delhi Municipal Council Vs Sh. Rohit Jain

Delhi High Court · (2003) 66 DRJ 155

New Delhi Municipal Council Act, 1994 — Section 115, 116, 128, 128(1), 74Punjab Municipal Act, 1911 — Section 84(2)

High Courts25 Oct 2002Dismissed

Shri Inderjeet and Others Vs Municipal Corporation of Delhi

Delhi High Court · (2002) 10 DEL CK 0051

Constitution of India, 1950 — Article 21Delhi Municipal Corporation Act, 1957 — Section 420

High Courts25 Oct 2002Dismissed

Shri Amar Nath Uthra Vs Union of India (UOI) and Another

Delhi High Court · (2002) 10 DEL CK 0041

Government Grants Act, 1895 — Section 3

High Courts25 Oct 2002Dismissed

Shri Naraindas R. Israni Vs Delhi Development Authority

Delhi High Court · (2002) 101 DLT 238 : (2003) 66 DRJ 794

Arbitration Act, 1940 — Section 30, 33

High Courts24 Oct 2002

J.K. Industries Ltd. Vs M.C.D. and Others

Delhi High Court · AIR 2003 Delhi 206 : (2003) 69 DRJ 32

Delhi Municipal Corporation Act, 1957 — Section 143, 143(2)

High Courts24 Oct 2002Dismissed

Supercom India Ltd. Vs Directorate General Foreign Trade, Ministry of Commerce

Delhi High Court · (2003) 66 DRJ 294 : (2003) 87 ECC 577 : (2003) 160 ELT 69

Foreign Trade (Development and Regulation) Act, 1992 — Section 20(2)Imports and Exports (Control) Act, 1947 — Section 4(1)

High Courts24 Oct 2002Dismissed

Shri Trilok Chand Mittal Vs Delhi Development Authority

Delhi High Court · (2002) 10 DEL CK 0055

High Courts23 Oct 2002Allowed

Holistic Farms P. Ltd. Vs MCD and Others

Delhi High Court · (2002) 101 DLT 125

Delhi Municipal Corporation Act, 1957 — Section 11A(2), 333, 337International Airport Authority of India Employees (Conduct, Discipline and Appeal) Regulations, 1987 — Section 38(2)

High Courts23 Oct 2002Allowed

Hema Bhalla Vs State

Delhi High Court · (2003) 102 DLT 906

Penal Code, 1860 (IPC) — Section 34, 380, 448

High Courts23 Oct 2002Disposed Off

Mohd Zameel Vs DDA and Others

Delhi High Court · (2002) 10 DEL CK 0075

High Courts23 Oct 2002

Intel Corporation Vs Mr. M.L. Tondon and Another

Delhi High Court · (2002) 10 DEL CK 0068

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3

High Courts23 Oct 2002Dismissed

Mohan Lal Wadhwa Vs DDA and Another

Delhi High Court · (2002) 100 DLT 755

Constitution of India, 1950 — Article 226

High Courts23 Oct 2002Allowed

O.P. Mishra Vs State

Delhi High Court · (2003) CriLJ 4017 : (2002) 100 DLT 636 : (2003) 66 DRJ 273

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 267, 270

High Courts23 Oct 2002

Sanjay Gandhi Transport Nagar Sufferer Plot Holders Association and Others Vs Municipal Corporation of Delhi

Delhi High Court · (2002) 10 DEL CK 0054

High Courts23 Oct 2002

Dr. Amitabh Varma Vs Commissioner of Police and Others

Delhi High Court · (2002) 100 DLT 581 : (2003) 66 DRJ 343 : (2003) 1 RCR(Criminal) 651

Penal Code, 1860 (IPC) — Section 323, 327, 347, 352, 356