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Delhi High Court judgments, 2002

2,113 judgments · page 14 of 106

High Courts31 Oct 2002Allowed

K. Bhagyanath Vs State

Delhi High Court · (2002) CriminalCC 669 : (2003) 1 RCR(Criminal) 145

Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 374, 389(1)Penal Code, 1860 (IPC) — Section 120B, 380, 420, 511
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High Courts31 Oct 2002Dismissed

The Bank of Nova Scotia Vs RPG Transmission Limited

Delhi High Court · (2003) 1 BC 270 : (2003) 114 CompCas 764 : (2002) 101 DLT 154 : (2003) 66 DRJ 24 : (2003) 42 SCL 69

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 3 Rule 1, Order 6 Rule 14Companies Act, 1956 — Section 433, 434, 434(1), 442, 446Constitution of India, 1950 — Article 226, 227
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High Courts30 Oct 2002

Narender Anand and Another Vs NDMC and Others

Delhi High Court · (2003) 66 DRJ 698

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 39Ancient Monuments Preservation Act, 1904 — Section 3, 3(1), 3(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
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