High Courts29 Nov 2001
Rohit Dhawan Vs G.K. Malhotra and Another
Delhi High Court · AIR 2002 Delhi 151
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 9 of 99
High Courts29 Nov 2001
Commissioner of Income Tax Vs Orissa Cement Ltd. (No. 2)
Delhi High Court · (2002) 174 CTR 180 : (2002) 254 ITR 412 : (2002) 123 TAXMAN 620
High Courts28 Nov 2001
International Data Processing Company Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2002) 96 DLT 13
Arbitration Act, 1940 — Section 20, 30, 33Constitution of India, 1950 — Article 226, 32
High Courts28 Nov 2001Dismissed
Mahesh Chand Sharma Vs Jaswant Rai Hora
Delhi High Court · (2001) 11 DEL CK 0049
High Courts28 Nov 2001
Delhi Electric Supply Undertaking Vs Victor Cable Industries Ltd.
Delhi High Court · (2002) 95 DLT 694
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation (Amendment) Act, 1940 — Section 17, 5
High Courts28 Nov 2001Dismissed
M.M. Aqua Technologies Ltd. Vs Wig Brothers Builders and Another
Delhi High Court · (2002) 95 DLT 818 : (2002) 61 DRJ 682
Arbitration and Conciliation Act, 1996 — Section 11(6), 2, 7(3), 7(4)Constitution of India, 1950 — Article 226
High Courts28 Nov 2001
Mrs. Rita Roy Vs Union of India (UOI) and Others
Delhi High Court · (2001) 11 DEL CK 0014
High Courts28 Nov 2001
Castrol Ltd. and Others Vs Mukesh Kumar and Another
Delhi High Court · (2002) 95 DLT 466 : (2002) 61 DRJ 752 : (2002) 24 PTC 316 : (2002) 2 RAJ 121
High Courts27 Nov 2001Dismissed
Ex. GNR. Birbal Vs Union of India (UOI) and Others
Delhi High Court · (2002) 97 DLT 96(1) : (2003) 1 SLJ 16
Defence Service Army Regulations, 1987 — Regulation 122, 132
High Courts27 Nov 2001Dismissed
Birbal Vs Union of India and Others
Delhi High Court · (2002) 97 DLT 96 : (2002) 62 DRJ 185
Defence Service Army Regulations, 1987 — Regulation 122, 132
High Courts26 Nov 2001
Novelty Emporium Vs Novelty Creation Private Limited
Delhi High Court · (2002) 96 DLT 68
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Partnership Act, 1932 — Section 21, 9(2)
High Courts26 Nov 2001
Central Bank of India Vs Delhi Trade Links (India) Pvt. Ltd. and Others
Delhi High Court · (2002) 95 DLT 699
High Courts26 Nov 2001Dismissed
R.K. Aneja Vs Delhi Development Authority
Delhi High Court · (2001) 11 DEL CK 0092
Arbitration Act, 1940 — Section 30, 33
High Courts26 Nov 2001
Sri Satya Pal Singh Vs Lt. Governor of Delhi and Others
Delhi High Court · (2001) 11 DEL CK 0088
High Courts26 Nov 2001Dismissed
Dr. Sandeep Agarwala and Others Vs Union of India (UOI) and Others
Delhi High Court · (2002) 4 AD 909 : (2002) 64 DRJ 389
Constitution of India, 1950 — Article 14, 142, 16Recruitment Rules — Rule 13, 15, 18
High Courts26 Nov 2001
Shri Abhimanyu (508/L) Vs Commissioner of Police and Another
Delhi High Court · (2001) 11 DEL CK 0083
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16
High Courts26 Nov 2001Dismissed
United Communist Part of India Vs All India Institute of Medical Sciences
Delhi High Court · (2001) 11 DEL CK 0072
High Courts26 Nov 2001
Dr. V. Venkatesh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2001) 11 DEL CK 0069
High Courts26 Nov 2001Dismissed
Dr. Anju Dhawan and Others Vs Union of India (UOI) and Others
Delhi High Court · (2001) 11 DEL CK 0054
High Courts26 Nov 2001Allowed
Shri Arun Kumar and Others Vs Mr. Mukesh Kulsreshtha and Others
Delhi High Court · (2002) 62 DRJ 784