High Courts26 Nov 2001
Tej International Limited Vs Dawood Shoes Pvt. Ltd.
Delhi High Court · (2001) 11 DEL CK 0047
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 10 of 99
High Courts26 Nov 2001
Sneh Vaish and Others Vs Mod Travels and Tours (P) Ltd.
Delhi High Court · (2001) 11 DEL CK 0045
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
High Courts26 Nov 2001Dismissed
Faculty Association of All India Institute of Medical Sciences Vs Union of India (UOI) and Others
Delhi High Court · (2002) 63 DRJ 807
High Courts26 Nov 2001Dismissed
Continental Construction Ltd. Vs Chief Engineer (Construction) N.E. Railway, Gorakhpur and Others
Delhi High Court · (2002) 96 DLT 893
Arbitration and Conciliation Act, 1996 — Section 11(6), 21, 85Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Nov 2001Dismissed
Shri Bhagwan Verma Vs Union of India (UOI) and Others
Delhi High Court · (2001) 11 DEL CK 0011
High Courts23 Nov 2001
Municipal Corporation of Delhi Vs H.K. Sarna and Another
Delhi High Court · (2002) 95 DLT 353 : (2002) 61 DRJ 557
Delhi Municipal Corporation Act, 1957 — Section 169Delhi Rent Control Act, 1958 — Section 6, 7Land Acquisition Act, 1894 — Section 24
High Courts23 Nov 2001Allowed
Shri V.K. Agarwal Vs Delhi Development Authority
Delhi High Court · (2001) 11 DEL CK 0080
High Courts23 Nov 2001
Union of India Vs Harish Bhalla and Others Ketan Desai Vs Harish Bhalla and Others
Delhi High Court · (2001) 11 DEL CK 0063
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10, 10A, 16, 3, 3(1)Indian Medical Council Rules, 1957 — Rule 3
High Courts23 Nov 2001
P. Sharma Consultants Pvt. Ltd. Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2002) 4 AD 355 : (2002) 96 DLT 429 : (2002) 62 DRJ 42
High Courts23 Nov 2001
Skipper Bhawan Flat Buyers Association Vs Skipper Towers P. Ltd.
Delhi High Court · (2001) 11 DEL CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 54
High Courts22 Nov 2001Dismissed
Municipal Corporation of Delhi Vs Mohd. Ishaq and Another
Delhi High Court · (2002) 95 DLT 398
High Courts22 Nov 2001
Asmita Agarwal Vs The Enforcement Directorate and Others
Delhi High Court · (2002) CriLJ 819 : (2002) 95 DLT 468 : (2002) 61 DRJ 339 : (2002) 1 RCR(Criminal) 409
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 160, 2, 26(B), 4, 4(2)Customs Act, 1962 — Section 107, 108, 110
High Courts22 Nov 2001Dismissed
Hira Lal and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 11 DEL CK 0061
High Courts22 Nov 2001Dismissed
Ms. Pratibha Vs Government of NCT of Delhi and Others
Delhi High Court · (2001) 11 DEL CK 0052
High Courts22 Nov 2001Allowed
Dhembla Enterprises Vs Chelsea Products and Another
Delhi High Court · (2001) 11 DEL CK 0030
Arbitration and Conciliation Act, 1996 — Section 34
High Courts21 Nov 2001
Hospital Employees Union Vs Union of India (UOI) and Another
Delhi High Court · (2002) 4 AD 448 : (2002) CriLJ 918 : (2002) 95 DLT 883 : (2002) 92 FLR 975 : (2002) 1 LLJ 918
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 1(6)
High Courts21 Nov 2001Dismissed
H.S. Bawa Vs Mahinder Prakash
Delhi High Court · (2002) 3 AD 626 : (2002) 96 DLT 347 : (2002) 61 DRJ 877 : (2002) 1 JCC 463
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 325, 34, 342, 427
High Courts21 Nov 2001Dismissed
Bhisham Singh Vs Union of India and Others
Delhi High Court · (2001) 11 DEL CK 0027
Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 148, 149, 153, 153.2.1, 154.4
High Courts21 Nov 2001Dismissed
Sanjeev Agrawal and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 96 DLT 87
High Courts20 Nov 2001Dismissed
Sushil Chand Sharma Vs Sushila Devi
Delhi High Court · (2001) 11 DEL CK 0081