High Courts10 Dec 1999
Monporte Impex Pvt. Ltd. Vs Harveen Bali and Others
Delhi High Court · (2000) 3 AD 179 : (2000) 84 DLT 272 : (2000) 56 DRJ 159 : (2000) 125 PLR 60
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 5 of 63
High Courts10 Dec 1999
Tarlochan Singh Vs Customs
Delhi High Court · (2000) 2 AD 426 : (2000) 83 DLT 401 : (2000) 53 DRJ 8 : (2000) 67 ECC 761
Criminal Procedure Code, 1973 (CrPC) — Section 439Customs Act, 1962 — Section 132, 135(1)
High Courts09 Dec 1999
Zohra Vs State
Delhi High Court · (2000) 1 AD 716 : (2000) 83 DLT 177 : (2000) 52 DRJ 287 : (2000) 68 ECC 47
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57
High Courts09 Dec 1999Allowed
Sheela @ Sushila Chhabra Vs State and Others
Delhi High Court · (2000) 2 AD 150 : (2000) 84 DLT 489
Criminal Procedure Code, 1973 (CrPC) — Section 221Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts09 Dec 1999
Sanjeev Panwar @ Panwar Vs State of Delhi and Another
Delhi High Court · (2000) 3 AD 323 : (2000) 84 DLT 765 : (2000) 53 DRJ 133
High Courts09 Dec 1999
Govind Saran Vs State of Delhi and Another
Delhi High Court · (2000) 3 AD 168 : (2000) 84 DLT 175 : (2000) 53 DRJ 63
High Courts09 Dec 1999
Phulawati and Others Vs Ravi Khurana and Others
Delhi High Court · (2000) 2 AD 309
High Courts08 Dec 1999
V.K. Srivastava Vs Union of India and Others
Delhi High Court · (2000) 3 AD 868 : (2000) 53 DRJ 170
Constitution of India, 1950 — Article 226
High Courts08 Dec 1999
Pamela Manmohan Singh Vs Major L.V. Kohli (deceased)
Delhi High Court · (2000) 1 AD 957 : (2000) 83 DLT 405 : (2000) 52 DRJ 394
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts08 Dec 1999
S. Mohinder Singh Randhawa Giani Vs Union of India
Delhi High Court · (2000) 2 AD 884 : (2000) 84 DLT 622 : (2000) 53 DRJ 718
Constitution of India, 1950 — Article 226
High Courts08 Dec 1999
Hastimal Jain Trading as Oswal Industries Vs Registrar of Trade Marks and Another
Delhi High Court · (2000) 1 AD 709 : (2000) 83 DLT 249 : (2000) 52 DRJ 196 : (2000) 2 RCR(Civil) 399
Trade and Merchandise Marks Rules, 1959 — Rule 106, 53(2)
High Courts08 Dec 1999
Asstt. Commissioner of Income Tax Vs S.P. Bansal and Others
Delhi High Court · (2000) 1 AD 729 : (2000) 161 CTR 185 : (2000) 83 DLT 337 : (2000) 243 ITR 406 : (2003) 128 TAXMAN 283
Income Tax Act, 1961 — Section 276
High Courts07 Dec 1999
Commissioner of Income Tax Vs M/s. J.V. Gupta and Sons (HUF)
Delhi High Court · (2000) 241 ITR 861 : (2000) 109 TAXMAN 49
Income Tax Act, 1961 — Section 16(1), 23(2), 24
High Courts07 Dec 1999
Commissioner of Income Tax, Delhi-III Vs M/s. Rajdev Singh and Co.
Delhi High Court · (2000) 241 ITR 784 : (2000) 109 TAXMAN 101
Income Tax Act, 1961 — Section 256(1)
High Courts07 Dec 1999
Power Controls and Others Vs Commissioner of Income Tax, Delhi-VII and Others
Delhi High Court · (2000) 1 AD 545 : (2000) 241 ITR 807 : (2000) 109 TAXMAN 27
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127(2)
High Courts07 Dec 1999
Bank of Rajasthan Ltd. Vs M/s. Sarin and Co.
Delhi High Court · (2000) 52 DRJ 228
Transfer of Property Act, 1882 — Section 106
High Courts07 Dec 1999
COMMISSIONER OF INCOME TAX Vs RAJDEV SINGH and CO.
Delhi High Court · (2000) 158 CTR 172
High Courts07 Dec 1999
COMMISSIONER OF INCOME TAX Vs J.V. GUPTA and SONS (HUF)
Delhi High Court · (2000) 158 CTR 177
High Courts07 Dec 1999
Gopal Arora Vs State and Another
Delhi High Court · (2000) 4 AD 655 : (2000) CriLJ 2364 : (2000) 86 DLT 396 : (2000) 54 DRJ 730
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 342, 427
High Courts07 Dec 1999
POWER CONTROLS and Others Vs COMMISSIONER OF INCOME TAX and Others
Delhi High Court · (2000) 158 CTR 222