High Courts06 Mar 1997
Suraj Prakash Jain Vs Chander Prakash Jain and Others
Delhi High Court · (1997) 2 AD 941 : (1997) 3 CivCC 409 : (1997) 66 DLT 251 : (1997) 116 PLR 59
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
COURT ARCHIVE
Delhi High Court judgments, 1997
1,057 judgments · page 42 of 53
High Courts05 Mar 1997
Durga Luxmi Builders Vs Vice-Chancellor, University of Delhi and Another
Delhi High Court · (1997) 70 DLT 577
High Courts05 Mar 1997
Puja Lal Vs University of Delhi
Delhi High Court · (1997) 2 AD 705 : (1997) 66 DLT 217 : (1997) 41 DRJ 333
Constitution of India, 1950 — Article 226
High Courts05 Mar 1997
Bari Doab Bank Ltd. Vs Union of India and others Punjab Co-operative Bank Ltd. Vs Union of India and others
Delhi High Court · AIR 1998 Delhi 95 : (1997) 89 CompCas 438
High Courts04 Mar 1997
A.K. Malhotra Vs Union of India
Delhi High Court · (1997) 66 DLT 792 : (1997) 41 DRJ 353 : (1998) 1 ILR Delhi 13
Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 16
High Courts04 Mar 1997
B.S. Ahluwalia Vs Union of India
Delhi High Court · (1997) 3 AD 429 : (1997) 67 DLT 922 : (1997) 41 DRJ 308 : (1998) 1 ILR Delhi 1
Army Act, 1950 — Section 71
High Courts04 Mar 1997
P.D. Yadav Vs Union of India
Delhi High Court · (1997) 2 AD 901 : (1997) 66 DLT 832 : (1997) 41 DRJ 172 : (1998) 1 ILR Delhi 30
Constitution of India, 1950 — Article 226Navy (Pension) Regulations, 1964 — Rule 15(2)
High Courts04 Mar 1997
N.D. Sharma Vs Union of India
Delhi High Court · (1997) 70 DLT 226
Army Act, 1950 — Section 18Constitution of India, 1950 — Article 226
High Courts04 Mar 1997
Ajay Roadways Pvt. Ltd. and Another Vs The Financial Commissioner, Delhi and Others
Delhi High Court · (1997) 3 AD 393 : (1997) 3 CivCC 654 : (1997) 66 DLT 652 : (1997) 116 PLR 49
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts04 Mar 1997
Madhuresh Vs Cbi and others
Delhi High Court · (1997) 2 AD 952 : (1997) CriLJ 2820 : (1997) 41 DRJ 182 : (1997) 4 RCR(Criminal) 857 : (1997) RLR 397
High Courts04 Mar 1997
Shalu Sharma Vs Secretary, Institute of Chartered Accountants of India
Delhi High Court · (1997) 3 AD 455 : (1997) 41 DRJ 368
Constitution of India, 1950 — Article 226
High Courts03 Mar 1997
Ashok K.R. Dogra Vs Ashra Dogra
Delhi High Court · (1997) 67 DLT 91
Guardians and Wards Act, 1890 — Section 25
High Courts03 Mar 1997
Raghunath Chand Anand Vs All India Institute of Medical Sciences
Delhi High Court · (1997) 3 AD 38 : (1997) 66 DLT 386 : (1997) 41 DRJ 381 : (1997) 1 ILR Delhi 574
All India Institute of Medical Sciences Act, 1956 — Section 10Constitution of India, 1950 — Article 226
High Courts03 Mar 1997
Equipment Conductors and Cables (P) Ltd. Vs Union of India
Delhi High Court · (1997) 41 DRJ 229
High Courts03 Mar 1997
National Small Scale Industries Corporation Vs V.K. Agnihotri and Others
Delhi High Court · AIR 1998 Delhi 12 : (1997) 2 ARBLR 86 : (1997) 66 DLT 864
High Courts03 Mar 1997
Kishan Chand Vs Delhi Development Authority and Others
Delhi High Court · (1997) 2 AD 722 : (1997) 66 DLT 292
High Courts01 Mar 1997
Mansingh Gupta and Co. Vs Ashok Kumar Jain
Delhi High Court · (1997) 70 DLT 575
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts01 Mar 1997
K.S. Mankotia Vs Union of India
Delhi High Court · (1997) 3 AD 105 : (1997) 41 DRJ 477
Constitution of India, 1950 — Article 226
High Courts01 Mar 1997
M.C. Sharma Vs Union of India
Delhi High Court · (1997) 2 AD 883 : (1997) 41 DRJ 554
Constitution of India, 1950 — Article 226
High Courts01 Mar 1997
S. Bala Bawa Vs University of Delhi
Delhi High Court · (1997) 70 DLT 233 : (1997) 41 DRJ 487
Constitution of India, 1950 — Article 226