High Courts22 Apr 1968
Om Parkash Vs The State
Delhi High Court · (1969) CriLJ 250 : (1969) 5 DLT 144
COURT ARCHIVE
Delhi High Court judgments, 1968
220 judgments · page 9 of 11
High Courts22 Apr 1968
Amar Nath Vs Alfa
Delhi High Court · AIR 1969 Delhi 133 : (1969) CriLJ 598 : (1968) 4 DLT 473
High Courts19 Apr 1968
Municipal Corporation of Delhi Vs Sunni Majlis Aukaf and Others
Delhi High Court · AIR 1968 Delhi 215
High Courts19 Apr 1968
Devi Dayal Vs Sita Ram
Delhi High Court · AIR 1968 Delhi 240 : (1968) 4 DLT 429 : (1968) ILR Delhi 335 Supp : (1968) ILR Delhi 335
High Courts16 Apr 1968
Chander Parkash Bodh Raj Vs Shila Rani Chander Prakash
Delhi High Court · AIR 1968 Delhi 174 : (1968) CriLJ 1153 : (1969) 5 DLT 271
High Courts15 Apr 1968
Munni Begum Vs State
Delhi High Court · AIR 1968 Delhi 202 : (1968) CriLJ 1162 : (1969) 5 DLT 194 : (1968) ILR Delhi 342 Supp
High Courts10 Apr 1968
R.L. Butail Vs The Union of India and Others
Delhi High Court · AIR 1969 Delhi 15 : (1969) ILR Delhi 137 : (1970) 1 LLJ 147
High Courts10 Apr 1968
Sunder Dass Amolak Das Vs Krishna Kumar
Delhi High Court · AIR 1968 Delhi 201 : (1968) CriLJ 1160 : (1968) 4 DLT 455
High Courts05 Apr 1968
Nand Ram Vs Sub Divisional Judge and Others
Delhi High Court · (1969) CriLJ 77 : (1968) 4 DLT 380
High Courts27 Mar 1968
Suraj Parkash Sabharwal Vs Harbans Kaur and Another
Delhi High Court · (1968) ILR Delhi 304 Supp : (1968) ILR Delhi 304
High Courts27 Mar 1968
Mukhtiar Ahmed Vs Himat Lal Bhatt and Others
Delhi High Court · (1968) 4 DLT 306
High Courts26 Mar 1968
Bhagat Ram Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 269 : (1968) 4 DLT 495 : (1968) LabIC 1402
High Courts22 Mar 1968
Balwant Singh and Others Vs R.D. Sharma, Director of Inspection Income Tax, New Delhi
Delhi High Court · AIR 1969 Delhi 91 : (1968) ILR Delhi 193 Supp : (1968) ILR Delhi 193
High Courts22 Mar 1968
BALWANT SINGH AND OTHERS Vs R. D. SHAH, DIRECtor OF INSPECTION, Income Tax, NEW DELHI, AND OTHERS.
Delhi High Court · (1969) 71 ITR 550
High Courts19 Mar 1968
Ishwar Devi Malik and Others Vs Union of India and Others
Delhi High Court · (1968) ACJ 141 : AIR 1969 Delhi 183 : (1968) ILR Delhi 59 Supp : (1968) ILR Delhi 59
High Courts18 Mar 1968
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING CO. P. LTD. Vs UNION OF INDIA AND OTHERS
Delhi High Court · (1968) 70 ITR 807