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Delhi High Court judgments, 1968

220 judgments · page 10 of 11

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High Courts12 Mar 1968

K.P. Shankara, Official Liquidator Peoples'' Insurance Company Ltd. Vs Sardul Singh Caveeshar and Others

Delhi High Court · (1968) ILR Delhi 225 Supp : (1968) ILR Delhi 225

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High Courts11 Mar 1968

Umrao Singh Vs Man Singh and Others

Delhi High Court · (1968) 4 DLT 562

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High Courts06 Mar 1968

Lal Chand Vs Dalipa

Delhi High Court · (1968) 4 DLT 348

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High Courts05 Mar 1968

Iqbal Rai Vs Ram Partap and Another

Delhi High Court · (1969) 5 DLT 31

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High Courts04 Mar 1968Disposed Off

Mehta Teja Singh and Co. Vs Fertilizer Corporation of India, Ltd. and Another

Delhi High Court · AIR 1968 Delhi 188 : (1968) ILR Delhi 75 Supp : (1968) ILR Delhi 75

Arbitration Act, 1940 — Section 16, 16(1), 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts04 Mar 1968

Pran Nath Harbans Lal Vs State

Delhi High Court · (1969) CriLJ 551

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High Courts01 Mar 1968

Siya Ram Sharma Vs Director General, Supplies and Disposalsand Others

Delhi High Court · (1970) 6 DLT 2 : (1968) ILR Delhi 178 Supp

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High Courts28 Feb 1968

Shafiq-ud-Din Vs State

Delhi High Court · (1968) CriLJ 1536

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High Courts23 Feb 1968

The Rampur Distillery and Chemical Co., Ltd. Vs The Company Law Board and Another

Delhi High Court · AIR 1968 Delhi 252

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High Courts23 Feb 1968

Bansi Lal Gera Vs University of Delhi and Another

Delhi High Court · (1968) 4 DLT 353

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High Courts22 Feb 1968

Fedders Lloyd Corporation (P.) Ltd. Vs B.A. Lakshminarayana Swami and Another

Delhi High Court · AIR 1969 Delhi 26 : (1969) CriLJ 168 : (1970) 6 DLT 182 : (1968) ILR Delhi 141 Supp

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High Courts19 Feb 1968

Union of India Vs Dinesh Kumar

Delhi High Court · AIR 1968 Delhi 255 : (1968) 4 DLT 419 : (1968) ILR Delhi 32 Supp : (1968) ILR Delhi 32

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High Courts14 Feb 1968

Aya Singh Tirlok Singh Vs Munshi Ram Amta Ram

Delhi High Court · AIR 1968 Delhi 249 : (1968) 4 DLT 310

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High Courts14 Feb 1968

State Vs Bachan Singh

Delhi High Court · (1968) 4 DLT 426

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High Courts14 Feb 1968

Tulja Ram Vs Delhi Administration and Others

Delhi High Court · (1968) 4 DLT 509 : (1968) ILR Delhi 438 Supp : (1968) ILR Delhi 438

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High Courts12 Feb 1968Dismissed

Edward Keventer Successors Private Ltd. Vs Krishan Kumar Sud.

Delhi High Court · (1968) 02 DEL CK 0015

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High Courts12 Feb 1968

K.D. Kohli Vs K.K. Sondhi

Delhi High Court · AIR 1968 Delhi 231 : (1968) CriLJ 1271

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High Courts08 Feb 1968

Delhi Administration, Delhi Vs S.P. Kohli, Deputy Municipal Engineer

Delhi High Court · (1969) 5 DLT 632

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High Courts08 Feb 1968

Ram Nath Vs R.K. Baweja Judicial Secretary and Others

Delhi High Court · (1968) ILR Delhi 328 Supp : (1968) ILR Delhi 328

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High Courts07 Feb 1968

Chuni Singh Behari Lal and Others Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 196 : (1968) ILR Delhi 428 Supp

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