High Courts23 Jan 2015Partly Allowed
Dattaram Vithal Porob and Others Vs Sitaram Vithal Porob and Others
Bombay High Court · (2015) 6 ALLMR 136
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 984 of 3,665
High Courts23 Jan 2015Partly Allowed
Baburao Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1746
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, 302, 304, 304(I), 504
High Courts23 Jan 2015Disposed off
Karl Raphael Fernandes Vs Maurilius Carolyn Fernandes and Others
Bombay High Court · (2015) 6 ALLMR 698 : (2015) 4 BomCR 361 : (2015) 3 DMC 851 : (2015) 2 MhLj 726
Divorce Act, 1869 - Section 10(1)(ix), 45Protection of Women From Domestic Violence Act, 2005 - Section 18, 19, 20, 21, 22
High Courts23 Jan 2015Dismissed
Tanaji Ambaji Nalawade Vs Sanjay Gaurishankar Ause and Others
Bombay High Court · (2015) ALLMR(Cri) 2126
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 106, 107, 108, 306, 34
High Courts23 Jan 2015Dismissed
Laliput Kidswear Ltd. and Others Vs Siyaram Silk Mills Ltd. and Others
Bombay High Court · (2015) 1 BomCR(Cri) 634
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts23 Jan 2015
Commissioner of Central Excise Vs Godrej And Boyce Mfg. Co. Ltd.
Bombay High Court · (2015) 318 ELT 417
High Courts23 Jan 2015Dismissed
Airex Logistics Express Services P. Ltd. Vs Asit C. Mehta Investment Intermediates Limited
Bombay High Court · (2015) 01 BOM CK 0156
Arbitration and Conciliation Act, 1996 - Section 11(6), 16, 34
High Courts23 Jan 2015
Pandu Gopal Dange Vs Janabai
Bombay High Court · (2015) 6 ALLMR 497 : (2015) 6 BomCR 437 : (2015) 2 MhLj 754
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 14, 29, 31, 31(1), 31(2)
High Courts23 Jan 2015Partly Allowed
Jitendrakumar Vs Indian Oil Corporation Limited and Others
Bombay High Court · (2015) 01 BOM CK 0046
High Courts23 Jan 2015
Gyan Construction Co. Vs Income Tax Appellate Tribunal Mumbai and Others
Bombay High Court · (2015) 01 BOM CK 0036
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 132, 158BC, 158BD, 254 (1), 254 (2)
High Courts23 Jan 2015Partly Allowed
Antonio Dourado and Others Vs Gaspar Antao and Others
Bombay High Court · (2015) 2 ABR 550 : (2015) 6 ALLMR 176
Civil Procedure Code, 1908 (CPC) - Section 100Registration Act, 1908 - Section 17(1)
High Courts23 Jan 2015Allowed
Manikrao and Others Vs State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 313, 397, 482Penal Code, 1860 (IPC) - Section 217, 218, 302, 34, 363
High Courts22 Jan 2015Partly Allowed
Punya Coal Roadlines and Others Vs Western Coalfields Limited and Others
Bombay High Court · (2015) 01 BOM CK 0346
High Courts22 Jan 2015Allowed
Omkar Nandlal Damahe Vs State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0341
Penal Code, 1860 (IPC) - Section 302, 324, 34
High Courts22 Jan 2015Allowed
Haridas Kumandas Ved Vs Trimbak Shamrao Jadhav
Bombay High Court · (2015) 01 BOM CK 0336
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12, 12(1), 12(3)(a), 12(3)(b)
High Courts22 Jan 2015Disposed Off
Suresh Dnyandeo Wagh Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0332
Penal Code, 1860 (IPC) - Section 307, 498(A)
High Courts22 Jan 2015Partly Allowed
Bhuri and Others Vs Maroti
Bombay High Court · (2015) 6 ABR 227 : (2015) 6 ALLMR 121 : (2016) 1 BomCR 491 : (2015) 4 MhLj 393
Civil Procedure Code, 1908 (CPC) - Section 100, 96Hindu Succession Act, 1956 - Section 2(2)
High Courts22 Jan 2015Dismissed
Hirabai Pandurang Satav and Others Vs Ashok Shivajirao Gaikwad and Others
Bombay High Court · (2015) 01 BOM CK 0301
Arbitration Act, 1940 - Section 33, 8Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 28, 50Maharashtra Rent Control Act, 1999 - Section 28, 28(1), 33, 50
High Courts22 Jan 2015
Commissioner of Income Tax Vs Deogeri Nagari Sahakari Bank Ltd. and Others
Bombay High Court · (2015) 379 ITR 24
Income Tax Act, 1961 - Section 119, 143(3), 145, 43C, 43DMaharashtra Co-operative Societies Act, 1960 - Section 9(1)Reserve Bank of India Act, 1934 - Section 45Q
High Courts22 Jan 2015Dismissed
Anil Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1601
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1)