High Courts21 Jan 2015Allowed
State of Maharashtra and Others Vs Sudhir and Others
Bombay High Court · (2015) 01 BOM CK 0312
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 986 of 3,665
High Courts21 Jan 2015Disposed off
Manik Baburao Kale Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 653 : (2016) 1 BomCR 545 : (2015) 4 MhLj 540
Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 - Section 13
High Courts21 Jan 2015Disposed off
ND Investments Vs Union of India
Bombay High Court · (2015) 319 ELT 53
Foreign Exchange Management Act, 1999 - Section 3(b), 31, 6(2)
High Courts21 Jan 2015
Commissioner of Central Excise Vs Monitex Dye Prints
Bombay High Court · (2015) 317 ELT 657 : (2015) 34 GSTR 407
Central Excises and Salt Act, 1944 - Section 3A
High Courts21 Jan 2015Allowed
Shyamla Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2187
Penal Code, 1860 (IPC) - Section 420
High Courts21 Jan 2015Dismissed
Manilal Premji Gala Vs Boman P. Irani
Bombay High Court · (2015) 2 ABR 530 : (2015) 3 ALLMR 90 : (2015) 3 MhLj 602
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts21 Jan 2015Dismissed
Lata Ajinath Khakne Vs The Additional District Collector
Bombay High Court · (2015) 5 BomCR 54 : (2015) 3 MhLj 554
High Courts21 Jan 2015Disposed off
Jose Almeida Vs The Special Land Acquisition Officer
Bombay High Court · (2015) 3 ABR 294
Land Acquisition Act, 1894 - Section 18, 4, 4(1)
High Courts21 Jan 2015Disposed off
Union of India Vs Shyama Charan Agarwala
Bombay High Court · (2015) 01 BOM CK 0055
Arbitration and Conciliation Act, 1996 - Section 8
High Courts21 Jan 2015
Commissioner of the Central Excise Vs Dev Ashish
Bombay High Court · (2015) 317 ELT 405 : (2015) 34 GSTR 513
Central Excises and Salt Act, 1944 - Section 11AC
High Courts20 Jan 2015Allowed
Anita Ajay Sharma Vs State of Maharashtra
Bombay High Court · (2015) 323 ELT 547
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 21, 22(5)Customs Act, 1962 - Section 108
High Courts20 Jan 2015Dismissed
Asha Deepak Gaikwad Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0305
Penal Code, 1860 (IPC) - Section 302
High Courts20 Jan 2015Dismissed
State of Maharashtra Vs Udhav Sitaram Yadav and Others
Bombay High Court · (2015) 01 BOM CK 0283
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts20 Jan 2015Dismissed
Akram Mohd. Munawar Shaikh and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2661
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts20 Jan 2015
Yatin Gordhandas Dossa Vs Supriya Shailesh Patel
Bombay High Court · (2015) 6 ABR 643 : (2015) 4 ALLMR 529 : (2015) 5 MhLj 587
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3ASuccession Act, 1925 - Section 59, 61, 63, 68
High Courts20 Jan 2015Allowed
Kishore Ramalu Telang Vs Municipal Commissioner, Nagpur
Bombay High Court · (2015) 5 ABR 671 : (2016) 2 BomCR 416
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 9Maharashtra Regional and Town Planning Act, 1966 - Section 149, 17(5), 52, 53, 53(1)
High Courts20 Jan 2015Dismissed
Nirmal Lifestyle (Kalyan) Pvt. Ltd. and Others Vs Hendrya and Others
Bombay High Court · (2015) 6 ALLMR 575 : (2015) 3 BomCR 427 : (2015) 2 MhLj 772
Arbitration and Conciliation Act, 1996 - Section 7, 8, 8(1), 8(2)Constitution of India, 1950 - Article 227
High Courts20 Jan 2015Dismissed
Sheela Dilip Daberao Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ALLMR 235 : (2015) 3 MhLj 231
High Courts20 Jan 2015
Commissioner of Income Tax Vs Jignesh P. Shah
Bombay High Court · (2015) 274 CTR 198 : (2015) 372 ITR 392 : (2015) 229 TAXMAN 302
Income Tax Act, 1922 - Section 2(22), 2(22)(e), 2(6A)(e)Income Tax Act, 1961 - Section 260A
High Courts20 Jan 2015Dismissed
Harkirat Singh Vs Rabobank International Holding B.V.
Bombay High Court · (2015) 5 ARBLR 267 : (2015) 5 BomCR 9
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 2(2), 34, 37, 9