High Courts28 Jan 2015Dismissed
Tanaji Sambhu Lande Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1313
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 983 of 3,665
High Courts28 Jan 2015Partly Allowed
Mumbai Port Trust Vs Mumbai Port Trust Dock and General Employees Union and Others
Bombay High Court · (2015) 145 FLR 458
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 12(3), 9-A
High Courts28 Jan 2015
Commissioner of Income Tax -11 Vs Jet Speed Audio Pvt. Ltd.
Bombay High Court · (2015) 372 ITR 762
Income Tax Act, 1922 - Section 34(1)(b)Income Tax Act, 1961 - Section 10, 143, 147, 147(b), 148
High Courts28 Jan 2015
Commissioner of Central Excise Vs Manish Rubber Enterprises
Bombay High Court · (2015) 318 ELT 225
High Courts28 Jan 2015
Samiro Alcantara Vaz and Others Vs Ana Rita Rosalina Sulochana Vaz and Others
Bombay High Court · (2015) 01 BOM CK 0169
High Courts28 Jan 2015Partly Allowed
Tukaram Krushnaji Parve Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 ALLMR 788 : (2015) 3 MhLj 652
Bombay Village Panchayats Act, 1958 - Section 36, 38, 39, 7
High Courts28 Jan 2015
Horace Kevin Gonsalves and Others Vs Prabha Ganpat Borkar and Others
Bombay High Court · (2015) 2 ABR 250 : (2015) 5 ALLMR 299 : (2015) 6 MhLj 208
Arbitration Act, 1940 - Section 20Bombay Stamp Act, 1958 - Section 30Civil Procedure Code, 1908 (CPC) - Order 20 Rule 1, Order 23 Rule 23, Order 23 Rule 23, Order 23 Rule 3, Order 23 Rule 3A
High Courts27 Jan 2015
Sedu Altaf Mohammed Yusuf Vs The State of Maharashtra and Others
Bombay High Court · (2015) 01 BOM CK 0299
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), 3(1)(i)Constitution of India, 1950 - Article 21, 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 437
High Courts27 Jan 2015Disposed off
Rangnath and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 01 BOM CK 0289
Maharashtra Universities Act, 1994 - Section 14, 8(1)(b)
High Courts27 Jan 2015
Mohammad Bilal Yunus Shah Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 108
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1), 3(1)(i)Constitution of India, 1950 - Article 21, 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 437
High Courts27 Jan 2015Allowed
San. Kavita Vinayakrao Dhopte Vs Vinayakrao Ramchandra Dhopte
Bombay High Court · (2015) ALLMR(Cri) 1370
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts27 Jan 2015Allowed
Govindji Trikamdas and Co. Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 BomCR(Cri) 6 : (2016) 1 Crimes 20
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts27 Jan 2015Dismissed
Chandrakant Bapuso Rugge Vs Grampanchayat, Tamdalge and Others
Bombay High Court · (2015) 2 ABR 355 : (2015) 5 ALLMR 883 : (2015) 5 BomCR 607 : (2015) 2 MhLj 700
Bombay Village Panchayats Act, 1958 - Section 29, 34, 34(1), 35, 35(1)Constitution of India, 1950 - Article 226, 227
High Courts27 Jan 2015Allowed
Blue Cross Laboratories Ltd. Vs RB Remedies Pvt. Ltd.
Bombay High Court · (2015) 5 BomCR 626
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, Order 7 Rule 11Companies Act, 1956 - Section 291Trade Marks Act, 1999 - Section 12, 34
High Courts27 Jan 2015Partly Allowed
State of Maharashtra Vs Sunil Vishnu Ombase
Bombay High Court · (2015) ALLMR(Cri) 3914 : (2015) 1 BomCR(Cri) 793 : (2015) CriLJ 1894
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 235(2), 313, 315, 366Evidence Act, 1872 - Section 106, 134, 3
High Courts27 Jan 2015
Commissioner of Customs, Central Excise and Service Tax Vs Godavari Khore Cane Transport Company Pvt. Ltd.
Bombay High Court · (2015) 38 STR 468
Finance Act, 1994 - Section 65, 65(105)(k)
High Courts27 Jan 2015Allowed
Narayan Jangluji Thool and Others Vs Sou. Mala
Bombay High Court · AIR 2015 Bom 36 : (2015) ALLMR(Cri) 1558 : (2015) 2 BomCR(Cri) 213 : (2015) CriLJ 2353 : (2015) 3 Crimes 253 : (2015) 3 DMC 220 : (2015) 3 RCR(Criminal) 413
Protection of Women From Domestic Violence Act, 2005 - Section 12, 2, 2(f)
High Courts23 Jan 2015
Commissioner of Customs (Import) Vs Gautam Diagnostic Centre
Bombay High Court · (2015) 325 ELT 735
Customs Act, 1962 - Section 110, 111(o), 112(a), 122, 125
High Courts23 Jan 2015Partly Allowed
Shaikh Rashid Vs The Chief Executive Officer, Zilla Parishad and Others
Bombay High Court · (2015) 01 BOM CK 0314
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25(B), 25FMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 44
High Courts23 Jan 2015Allowed
Prakash Mahadev Kambale Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0306
Penal Code, 1860 (IPC) - Section 376, 506