High Courts30 Jan 2015Dismissed
Haridas Namdeo Pawar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1583
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 981 of 3,665
High Courts30 Jan 2015Allowed
Suresh Vithal Parkar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1287 : (2015) 3 BomCR(Cri) 609
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts30 Jan 2015Dismissed
Hariom Vijay Pande Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1397
Penal Code, 1860 (IPC) - Section 302, 34
High Courts30 Jan 2015
Laxman and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1550
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts30 Jan 2015Dismissed
Sayaji and Others Vs Bajaj Auto Limited
Bombay High Court · (2015) 146 FLR 629
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 31(2)
High Courts30 Jan 2015
Ulhas Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2259
Criminal Procedure Code, 1973 (CrPC) - Section 313Maharashtra Land Revenue Code, 1966 - Section 48(7)Penal Code, 1860 (IPC) - Section 107
High Courts30 Jan 2015Allowed
Nexus Minmet Merchandising Private Limited and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 357
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Jan 2015Partly Allowed
Sumitra Dwarkanath Sirsat and Others Vs Shivanand Hanumantappa Bisirotti and Others
Bombay High Court · (2015) 3 ABR 136 : (2015) 3 ACC 162 : (2016) ACJ 496
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2015
Chandra Prem Shah and Others Vs K. Raheja Universal Pvt. Ltd. and Others
Bombay High Court · (2015) 5 ABR 821 : (2015) 4 ALLMR 716 : (2015) 5 BomCR 823 : (2015) 5 MhLj 714
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 28Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 2 Rule 2, Order 41 Rule 41, Order 43 Rule 43, Order 7 Rule 10Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 22, 22(1)
High Courts30 Jan 2015Dismissed
Sevantilal and Sons and Others Vs The Union of India and Others
Bombay High Court · (2015) 324 ELT 347 : (2015) 33 GSTR 84
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 25, 25(1)Customs Tariff Act, 1975 - Section 3, 8B, 9A
High Courts30 Jan 2015Allowed
State of Goa and Others Vs Millicent Felicia Pinto Sa and Others
Bombay High Court · (2016) 1 ALLMR 841
Land Acquisition Act, 1894 - Section 18, 4(1)
High Courts30 Jan 2015Allowed
Arun and Others Vs Nilima and Others
Bombay High Court · (2015) ALLMR(Cri) 1735 : (2015) 4 BomCR(Cri) 287 : (2015) 3 DMC 444 : (2016) 1 RCR(Criminal) 583
Protection of Women From Domestic Violence Act, 2005 - Section 12, 2(q)
High Courts30 Jan 2015Dismissed
Raju and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 ALLMR 200 : (2016) 1 BomCR 205 : (2015) 4 MhLj 231
High Courts30 Jan 2015Dismissed
Prasun Developers Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 ABR 360 : (2015) 3 ALLMR 42 : (2015) 4 BomCR 420
Bombay Stamp Act, 1958 - Section 3, 4Constitution of India, 1950 - Article 226, 227
High Courts30 Jan 2015
Tata Engineering and Locomotive Co. Ltd. Vs State of Maharashtra
Bombay High Court · (2015) 80 VST 129
Bombay Sales Tax Act, 1959 - Section 13, 13B, 2, 2(26), 2(29)Trade and Merchandise Marks Act, 1958 - Section 28Trade Marks Act, 1999 - Section 27, 28, 29, 30, 30(2)
High Courts30 Jan 2015Dismissed
Viraj Govekar Vs State of Goa
Bombay High Court · (2015) ALLMR(Cri) 3777
Penal Code, 1860 (IPC) - Section 34, 427, 447
High Courts29 Jan 2015Disposed Off
Amey Prabhudessai and Others Vs State of Goa and Others
Bombay High Court · (2015) ALLMR(Cri) 3969
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 116, 34, 498-A, 506, 509
High Courts29 Jan 2015Dismissed
State of Maharashtra and Others Vs Anant and Others
Bombay High Court · (2016) ALLMR(Cri) 793
Penal Code, 1860 (IPC) - Section 300, 302, 307, 498-A
High Courts29 Jan 2015Disposed off
Vinayak Vs Punjabrao Deshmukh Krishi Vidyapeeth and Others
Bombay High Court · (2015) 01 BOM CK 0310
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Dismissed
Manohar Tukaram Lalmunde Vs The State of Maharashtra and Others
Bombay High Court · (2015) 01 BOM CK 0292
Constitution of India, 1950 - Article 226