COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 917 of 3,665

High Courts04 Jun 2015

Madhu Ashok Kapur and Others Vs Rana Kapoor and Others

Bombay High Court · (2015) 06 BOM CK 0068

Banking Regulation Act, 1949 - Section 10A(2)Civil Procedure Code, 1908 (CPC) - Section 89Companies Act, 1956 - Section 257, 269, 314

High Courts01 Jun 2015

Kirti Ornaments Pvt. Ltd. Vs The State of Maharashtra

Bombay High Court · (2015) 84 VST 441

Bombay Sales Tax Act, 1959 - Section 13, 13A, 13B, 13-B, 14Constitution of India, 1950 - Article 286

High Courts28 May 2015Partly Allowed

Sarika Digambar Lokare Vs Chief Executive Officer

Bombay High Court · (2015) 4 BomCR 615

High Courts20 May 2015

The High Court on Its Own Motion Vs The State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 119 : (2015) 5 BomCR 778

Constitution of India, 1950 - Article 12, 21Mumbai Metropolitan Regional Development Authority Act, 1974 - Section 17Mumbai Municipal Corporation Act, 1888 - Section 3, 61, 63

High Courts19 May 2015Dismissed

Jyoti Kapoor and Others Vs Kunal Kohli and Others

Bombay High Court · (2016) 1 ALLMR 239 : (2015) 6 BomCR 54 : (2015) 63 PTC 347

Copyright Act, 1957 - Section 16

High Courts19 May 2015Dismissed

The Poona Merchant Chamber and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 137

Constitution of India, 1950 - Article 19(1) (g), 19(1)(g)Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 - Section 13, 2(h), 2(i), 2(o), 3

High Courts08 May 2015Allowed

Vinod Joseb Takwale and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 5 BomCR 466

High Courts08 May 2015

The Commissioner of Income Tax, Mumbai Vs Income Tax Settlement Commission Additional Bench, Mumbai and Others

Bombay High Court · (2015) 05 BOM CK 0108

Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27Income Tax Act, 1922 - Section 34

High Courts08 May 2015Allowed

Sou Taibai Shamling Shinde and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 05 BOM CK 0106

Land Acquisition Act, 1894 - Section 6Maharashtra Regional and Town Planning Act, 1966 - Section 126, 126(2), 126(3), 127

High Courts08 May 2015Dismissed

Sunita Vs The District Collector, Ahmednagar and Others

Bombay High Court · (2015) 6 MhLj 393

High Courts08 May 2015

Shafat Hussain Shafaquat Hussain Talib Vs The State of Maharashtra and Others

Bombay High Court · (2015) 05 BOM CK 0104

High Courts08 May 2015Partly Allowed

Prabhakar Vs The Hon''ble Minister of Industries and Chairman, Maharashtra Industrial Development Corporation and Others

Bombay High Court · (2016) 2 ABR 362 : (2016) 1 MhLj 827

Constitution of India, 1950 - Article 14, 16, 21

High Courts08 May 2015Partly Allowed

Vaidya Narendra Vs State of Maharashtra and Others

Bombay High Court · (2015) 05 BOM CK 0098

High Courts08 May 2015

Urdu Education Association and Others Vs Farrukh Ara Khhatun and Others

Bombay High Court · (2015) 05 BOM CK 0086

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 9

High Courts08 May 2015

Commissioner of Income Tax-6 Vs Century Textiles and Industries Ltd.

Bombay High Court · (2015) 05 BOM CK 0080

Income Tax Act, 1961 - Section 143(3), 260A, 263

High Courts08 May 2015

The Commissioner of Income Tax Vs Income Tax Settlement Commission and Others

Bombay High Court · (2015) 280 CTR 163 : (2015) 375 ITR 483

Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27Income Tax Act, 1922 - Section 34

High Courts08 May 2015

Dattatray Vs Maharashtra Small Scale Industries Development Corporation Ltd. and Others

Bombay High Court · (2015) 4 ABR 180 : (2015) 5 ALLMR 81 : (2016) 2 BomCR 140 : (2015) 6 MhLj 182

Civil Procedure Code, 1908 (CPC) - Section 34Constitution of India, 1950 - Article 12, 166Contract Act, 1872 - Section 23, 28

High Courts08 May 2015

The Commissioner of Income Tax Vs Everest Kento Cylinders Ltd.

Bombay High Court · (2015) 277 CTR 511 : (2015) 378 ITR 57 : (2015) 232 TAXMAN 307

Income Tax Act, 1961 - Section 10(33), 115JB, 14, 143 (1), 143(2)

High Courts08 May 2015

Keval Shrihari Ramani Vs The State of Goa and Others

Bombay High Court · (2015) 05 BOM CK 0067

Constitution of India, 1950 - Article 226

High Courts08 May 2015Allowed

Salman Salim Khan Vs The State of Maharashtra

Bombay High Court · (2015) 05 BOM CK 0066

Penal Code, 1860 (IPC) - Section 304, 304A, 337, 338, 389(3)