Airports Authority of India Act, 1994 - Section 42Constitution of India, 1950 - Article 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 23, 24

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High Courts08 Jun 2015Dismissed

Yesudas Vs Pramila

Bombay High Court · (2015) 06 BOM CK 0099

Evidence Act, 1872 - Section 115Hindu Marriage Act, 1955 - Section 11, 5 (1)

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High Courts08 Jun 2015

Pandharpatte Chandrakant Bandu and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 479 : (2015) 4 BomCR 241 : (2015) 5 MhLj 903 : (2015) 3 SCT 539

Consumer Protection (Amendment) Act, 2002 - Section 12, 17, 18, 6, 8Consumer Protection Act, 1986 - Section 10, 10(2), 16, 2, 20

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High Courts08 Jun 2015Dismissed

Shaikh Anwar Shaikh Babar and Others Vs The State of Maharashtra

Bombay High Court · (2015) 3 BomCR(Cri) 430

Criminal Procedure Code, 1973 (CrPC) - Section 439Evidence Act, 1872 - Section 27

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High Courts08 Jun 2015Allowed

Sau. Sunitabai Bhaurao Chikankar and Others Vs Western Coalfields Limited and Others

Bombay High Court · (2015) 06 BOM CK 0072

Coal Bearing Areas (Acquisition and Development) Act, 1957 - Section 4, 9Constitution of India, 1950 - Article 14

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High Courts08 Jun 2015

Shaikh Sabir Lad Mohammad Vs The Commissioner, Ahmednagar Municipal Corporation

Bombay High Court · (2015) 5 BomCR 742 : (2015) 3 LLJ 295 : (2016) 1 MhLj 804

Constitution of India, 1950 - Article 12, 16Industrial Disputes Act, 1947 - Section 11A, 2(k), 25B, 25-B, 25F

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High Courts08 Jun 2015

Kiran Nagindas Vora of Mumbai Vs The Commissioner of Customs (Export)

Bombay High Court · (2015) 322 ELT 97

Customs Act, 1962 - Section 113(d), 113(i), 114(1), 114(iii), 124

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High Courts08 Jun 2015Allowed

Vishnu Shrihari Kshirsagar Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 4185

Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302

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High Courts08 Jun 2015

Manjinderjeet Singh and Others Vs The Chief Secretary, The State of Maharashtra and Others

Bombay High Court · (2015) 06 BOM CK 0047

Aircraft Act, 1934 - Section 9A, 9-AWorks of the Defence Act, 1903 - Section 2, 3, 39, 6, 7

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High Courts08 Jun 2015Disposed off

Animals and Birds Charitable Trust and Others Vs Municipal Corporation of Greater Mumbai and Others

Bombay High Court · (2015) 4 ABR 242 : (2015) 4 BomCR 1

Bombay Public Conveyances Act, 1920 - Section 11, 11(1), 11(1)(a), 2, 22Constitution of India, 1950 - Article 21, 48, 48-A, 51A, 51A(g)Mumbai Municipal Corporation Act, 1888 - Section 384, 394, 471

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High Courts08 Jun 2015Allowed

Marotrao Vs The State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 591 : (2015) 6 BomCR 184 : (2015) 5 MhLj 878

Maharashtra Co-operative Societies Act, 1960 - Section 13, 14, 4, 73G

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