High Courts08 May 2015Disposed off
Shri Krishan Sai Development Corporation Vs Young Men''s Progressive Cooperative Society Limited and Others
Bombay High Court · (2015) 05 BOM CK 0021
Arbitration and Conciliation Act, 1996 - Section 9
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 919 of 3,665
High Courts08 May 2015Dismissed
IDBI Trusteeship Services Ltd. Vs Hubtown Ltd.
Bombay High Court · (2015) 4 ABR 290 : (2015) 131 SCL 365
Companies Act, 1956 - Section 433(e), 434(1)(a), 7(1)(b)(ii)
High Courts08 May 2015Partly Allowed
Central Mine Planning and Design Institute Ltd. and Others Vs Anupam Rai
Bombay High Court · (2015) 5 ABR 147 : (2015) 6 MhLj 348
Arbitration Act, 1940 - Section 30, 39Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3, 3(1)(b)
High Courts08 May 2015
Vanita Anil Kripalani Vs Anil Parsram Kripalani
Bombay High Court · (2015) 05 BOM CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 18, 18(3), 20(3), 23Hindu Marriage Act, 1955 - Section 13(1)(a), 13(1)(ia), 13A
High Courts08 May 2015Partly Allowed
Lancy Leo Mendonca and Others Vs Union of India and Others
Bombay High Court · (2015) 05 BOM CK 0002
Constitution of India, 1950 - Article 14, 21, 226Divorce Act, 1869 - Section 10A, 10-A, 10A(1), 10-A(1)Hindu Marriage Act, 1955 - Section 13B
High Courts07 May 2015Allowed
Madhav Vs Dhanraj Hiraman Narkhede and Others
Bombay High Court · (2015) ALLMR(Cri) 4015
Criminal Procedure Code, 1973 (CrPC) - Section 357Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 May 2015Dismissed
Nagu Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3805
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts07 May 2015
Sou Jahida Sikandar Ustad and Others Vs Krishnabai Vithal Mudgal (D) and Others
Bombay High Court · (2015) 5 ALLMR 833
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(1)(l)Delhi Rent Control Act, 1958 - Section 14(1)(h)
High Courts07 May 2015Dismissed
Jugalkishore Pannalal Pitty and Others Vs Central Bank of India
Bombay High Court · (2015) 05 BOM CK 0103
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 6Contract Act, 1872 - Section 25(3)Limitation Act, 1963 - Section 18, 18(1), 19
High Courts07 May 2015
Datta Vs The State of Maharashtra and Others
Bombay High Court · (2015) 05 BOM CK 0100
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 11, 156, 156(3), 173, 190Penal Code, 1860 (IPC) - Section 34, 406, 420, 447, 448
High Courts07 May 2015
The Commissioner of Income Tax Vs Allana Sons (P.) Ltd.
Bombay High Court · (2015) 05 BOM CK 0081
Income Tax Act, 1961 - Section 256(1), 35B
High Courts07 May 2015Dismissed
In Re: Swati and Others
Bombay High Court · (2015) 4 ABR 113 : (2015) 6 BomCR 178 : (2015) 6 MhLj 942
Constitution of India, 1950 - Article 142Hindu Marriage Act, 1955 - Section 12, 13, 13 (1) (i-a), 13-B, 13-B (2)
High Courts07 May 2015
Commissioner of Income Tax Aaykar Bhavan Vs Sai Prasad Properties Ltd.
Bombay High Court · (2015) 05 BOM CK 0055
Income Tax Act, 1961 - Section 245 D(2C), 245C, 245C(1), 245D, 245D (2C)
High Courts07 May 2015
Sesa Goa Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (2016) 282 CTR 164
Constitution of India, 1950 - Article 141Income Tax Act, 1961 - Section 143(3), 147, 260A, 28, 28(iiia)
High Courts07 May 2015
Cosme Matias Menezes Vs Commissioner of Income Tax
Bombay High Court · (2015) 280 CTR 190 : (2015) 379 ITR 31 : (2015) 233 TAXMAN 293
Income Tax Act, 1961 - Section 119(2), 119(2)(b), 139, 139 (4), 142
High Courts07 May 2015Dismissed
J. Gala Builders and Others Vs Mumbai Building Repairs and Reconstruction Board and Others
Bombay High Court · (2015) 4 ABR 44
Constitution of India, 1950 - Article 14, 162, 300A, 300-AMaharashtra Housing and Area Development Act, 1976 - Section 103B (3), 103-I, 103I(3), 103-I(3), 82Maharashtra Regional and Town Planning Act, 1966 - Section 154, 22(m), 37(1AA), 37(2)
High Courts07 May 2015
V.M. Salgaoncar Sales International Vs Assistant Commissioner of Income Tax and Others
Bombay High Court · (2015) 234 TAXMAN 325
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(2), 147, 148
High Courts07 May 2015Allowed
Association of Management of Ayurvedic Medical Colleges Maharashtra Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 103 : (2015) 5 BomCR 456
Indian Medicine Central Council Act, 1970 - Section 3
High Courts07 May 2015
The Commissioner of Income Tax-10 Vs Hercules Hoists Limited
Bombay High Court · (2015) 05 BOM CK 0015
Income Tax Act, 1961 - Section 143(3), 80IA, 80-IA, 80-IA(5)
High Courts07 May 2015
The Commissioner of Income Tax Vs Shriram Sahakari Sakhar Karkhana Ltd.
Bombay High Court · (2015) 05 BOM CK 0014