High Courts14 Jul 2015Partly Allowed
Kuoni Travels (India) Pvt. Ltd. Vs Pharmaco Flavours And Fragrances Pvt. Ltd.
Bombay High Court · (2015) 5 ABR 629
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)Evidence Act, 1872 - Section 91, 92
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 893 of 3,665
High Courts14 Jul 2015
Vandana Vijay Wabale Vs The State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0170
High Courts14 Jul 2015Disposed off
Mannu Kaduba Gavane and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3192 : (2016) 1 BomCR(Cri) 800
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 173, 482Wild Life (Protection) Act, 1972 - Section 38-J, 39, 50, 51, 55
High Courts14 Jul 2015Dismissed
Madhu Nair Vs The State of Goa
Bombay High Court · (2015) ALLMR(Cri) 2954
Criminal Procedure Code, 1973 (CrPC) - Section 313Goa Childrens Act, 2003 - Section 2(y), 2(y)(i), 2(y)(ii), 8, 8(2)
High Courts14 Jul 2015
Bandu Shivaji More and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 642
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 21, 22, 22(5), 226
High Courts14 Jul 2015Dismissed
F.D. Mehta and Co. and Others Vs Central Bank of India
Bombay High Court · (2015) 07 BOM CK 0072
Constitution of India, 1950 - Article 226, 227
High Courts14 Jul 2015Allowed
Sanjay Tularamji Bhange Vs Sau. Ujwala Sanjay Bhange
Bombay High Court · (2015) 07 BOM CK 0064
Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 498-A
High Courts14 Jul 2015Dismissed
Baliram Vs State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 304
High Courts14 Jul 2015Disposed off
Govind Vs The Union of India and Others
Bombay High Court · (2015) 07 BOM CK 0054
High Courts14 Jul 2015
Sai Wardha Power Company Ltd. Vs Union of India
Bombay High Court · (2015) 6 MhLj 563 : (2015) 39 STR 952
Special Economic Zones Act, 2005 - Section 11, 13, 2(c)
High Courts13 Jul 2015
Vasant Manaji Kamble Vs Chairman, Bhaskar Pandurang Hiwale Education Society and Others
Bombay High Court · (2015) 147 FLR 49
Industrial Disputes Act, 1947 - Section 2(j), 2(s)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 3(5)
High Courts13 Jul 2015Allowed
Shevantabai R. Raut and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3247
Bombay Prohibition Act, 1949 - Section 67(C)Penal Code, 1860 (IPC) - Section 273, 299, 304, 324, 328
High Courts13 Jul 2015Dismissed
Shahaji Tatoba Dhandore Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2948 : (2016) 1 CCR 208
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 324, 326
High Courts13 Jul 2015Allowed
Kantilal Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0340
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13 (1) (d), 13 (2), 20, 7
High Courts13 Jul 2015Partly Allowed
State of Maharashtra Vs Palji Narayan Saparia and Others
Bombay High Court · (2015) ALLMR(Cri) 4401
Penal Code, 1860 (IPC) - Section 300, 302, 324, 34
High Courts13 Jul 2015Allowed
Mangesh Manik Kanchan and Others Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 350
Arms Act, 1959 - Section 27, 4Maharashtra Control of Organised Crime Act, 1999 - Section 2, 2(d), 2(e), 21(4), 21(4)(b)Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34, 395
High Courts13 Jul 2015Partly Allowed
Girish Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 624
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 302, 306, 309
High Courts13 Jul 2015Dismissed
Salim Lailasha Kale and Others Vs State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 66
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162(2)Evidence Act, 1872 - Section 32, 32(1)Penal Code, 1860 (IPC) - Section 302, 307, 323, 34, 342
High Courts13 Jul 2015Partly Allowed
Bim Lama Vs State of Goa and Others
Bombay High Court · (2015) ALLMR(Cri) 3185
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 50, 57, 8(c)
High Courts13 Jul 2015
Nandlal Hiralalji Gupta Vs State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0148
Arms Act, 1959 - Section 4, 5Criminal Procedure Code, 1973 (CrPC) - Section 144(1)Penal Code, 1860 (IPC) - Section 188