High Courts15 Jul 2015Dismissed
Wanbury Ltd. Vs Candid Drug Distributors
Bombay High Court · (2015) 07 BOM CK 0171
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 14, 14(1) (a), 14(2)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 892 of 3,665
High Courts15 Jul 2015
Sumit Vs Sou. Shradha
Bombay High Court · (2015) 5 ABR 48 : (2015) 5 ALLMR 501 : (2016) 1 BomCR 714 : (2016) 1 DMC 421 : (2015) 6 MhLj 700
Civil Procedure Code, 1908 (CPC) - Section 109, 109(a), 115, 13Constitution of India, 1950 - Article 141, 227Family Courts Act, 1984 - Section 19, 19(1)
High Courts15 Jul 2015Dismissed
Hakim Abdul Munaf Abdul Jabbar Vs State of Maharashtra
Bombay High Court · (2015) 6 ABR 223 : (2016) 2 BomCR 440 : (2015) 6 MhLj 176
Constitution of India, 1950 - Article 14, 156(1), 226Maharashtra State Minorities Commission Act, 2004 - Section 11, 3, 4, 4(1), 5Road Transport Corporations Act, 1950 - Section 8(2)
High Courts15 Jul 2015Partly Allowed
Employees State Insurance Corporation Vs Chowgule and Company Limited
Bombay High Court · (2015) 5 ABR 270 : (2015) LabIC 3672
High Courts15 Jul 2015Partly Allowed
Kingfisher Airlines Limited Vs Union of India and Others
Bombay High Court · (2016) 1 ABR 409 : (2016) 2 ALLMR 181 : (2015) 6 BomCR 315 : (2015) 131 SCL 756
Advocates Act, 1961 - Section 21, 22(ii), 30Constitution of India, 1950 - Article 12, 19(1)(g)
High Courts15 Jul 2015Dismissed
Manoj Singh Vs State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0095
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts15 Jul 2015Dismissed
Bhimashankar Sadashiv Shilwant Vs Madan Singh Babu Singh Zhaveri
Bombay High Court · (2015) 07 BOM CK 0073
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227
High Courts15 Jul 2015Disposed off
Ganesh and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3227 : (2016) 1 BomCR(Cri) 830 : (2016) 1 DMC 21
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482
High Courts14 Jul 2015
C-5 Facility and Security Services Vs Bharat Sanchar Nigam Ltd.
Bombay High Court · (2015) 6 MhLj 647
Constitution of India, 1950 - Article 226
High Courts14 Jul 2015
The Indian Hotels Company Limited Vs Yuvraj Suresh Khaire
Bombay High Court · (2015) 07 BOM CK 0361
Constitution of India, 1950 - Article 226Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 21, 22(ii)
High Courts14 Jul 2015Dismissed
Ramjan Abdul Hamid Shaikh Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3637
Bombay Police Act, 1951 - Section 135, 37(1)Penal Code, 1860 (IPC) - Section 120-B, 143, 144, 147, 148
High Courts14 Jul 2015Dismissed
Sheetal Rajaram Kadam Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2930
Penal Code, 1860 (IPC) - Section 313, 376, 417
High Courts14 Jul 2015Dismissed
State of Maharashtra Vs Narayan Nimbaji Wakchaure
Bombay High Court · (2016) ALLMR(Cri) 687
Penal Code, 1860 (IPC) - Section 409, 420Prevention of Corruption Act, 1988 - Section 13(1)(c), 5(1)(c)
High Courts14 Jul 2015Allowed
Sanjay Tularamji Bhange Vs Ujwala Sanjay Bhange
Bombay High Court · (2015) 07 BOM CK 0319
Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 498-A
High Courts14 Jul 2015Partly Allowed
Spandana Sphoorty Financial Limited Vs Fullerton India Credit Company Limited
Bombay High Court · (2015) 07 BOM CK 0289
Arbitration and Conciliation Act, 1996 - Section 31(7)(a), 34
High Courts14 Jul 2015Allowed
State of Maharashtra Vs Shankar Bhiku Walapkar
Bombay High Court · (2016) 1 BomCR(Cri) 396
Constitution of India, 1950 - Article 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 162, 2, 313Maharashtra Medical Practitioners Act, 1961 - Section 33, 35, 36
High Courts14 Jul 2015Allowed
Raju and Others Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 99
Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(3), 164, 173(2)(i)Penal Code, 1860 (IPC) - Section 120B, 292, 34, 342, 351
High Courts14 Jul 2015Dismissed
BG Exploration and Production India Ltd. and Others Vs Santosh Rangnekar
Bombay High Court · (2015) 07 BOM CK 0222
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 11
High Courts14 Jul 2015
Abraaj Investment Management Ltd. Vs Neville Tuli
Bombay High Court · (2015) 6 ABR 555
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22(1)(b), Order 41 Rule 27Foreign Exchange Management Act, 1999 - Section 3Foreign Exchange Regulation Act, 1973 - Section 26, 43(3), 47(3)(b)
High Courts14 Jul 2015
Ashraf Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2945 : (2016) 1 BomCR(Cri) 504
Bombay Police Act, 1951 - Section 56, 59Constitution of India, 1950 - Article 226