High Courts17 Jul 2015
Hiren P. Doshi and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 MhLj 571
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 12, Order 12 Rule 2, Order 12 Rule 2A, Order 12 Rule 2-A, Order 12 Rule 3
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 890 of 3,665
High Courts17 Jul 2015Dismissed
Shamim Anwar Khan Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3218 : (2016) 1 BomCR(Cri) 405
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506(2)
High Courts17 Jul 2015
Executive Engineer, Public Works Division No. 1 Vs Ganesh Kashiram Ingole
Bombay High Court · (2016) 1 ABR 150 : (2016) 1 ALLMR 704 : (2015) 147 FLR 654 : (2015) 3 LLJ 641 : (2015) 3 LLN 341 : (2015) LLR 1083 : (2016) 1 MhLj 227
Industrial Disputes Act, 1947 - Section 25F, 25-F, 25F(a), 25-F(a), 25G
High Courts17 Jul 2015Allowed
Deepak Bapu Keluskar Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 803
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3 (1), 3 (1) (i)Constitution of India, 1950 - Article 22 (5), 226Customs Act, 1962 - Section 108
High Courts17 Jul 2015Dismissed
Rajesh Ramkrishna Chaturvedi Vs Sandhya and Others
Bombay High Court · (2015) 07 BOM CK 0077
Hindu Adoptions and Maintenance Act, 1956 - Section 18, 20, 25Hindu Marriage Act, 1955 - Section 13(1)(i-a), 9
High Courts17 Jul 2015Allowed
Sau. Vidya Jitendra Tupkar Vs The Returning Officer/Assistant Registrar Co-operative Society and Others
Bombay High Court · (2015) 07 BOM CK 0070
Multi-State Cooperative Societies Act, 2002 - Section 29(c), 43, 43(1)(n), 84
High Courts17 Jul 2015Allowed
Rajesh Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0067
Penal Code, 1860 (IPC) - Section 279, 302, 304, 337, 338
High Courts17 Jul 2015Dismissed
Abraroddin and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0058
Land Acquisition Act, 1894 - Section 12(2), 18, 23, 4
High Courts17 Jul 2015Allowed
Vikramsingh Vilas Khade and Others Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)(i)Penal Code, 1860 (IPC) - Section 304B, 306, 34, 498A
High Courts16 Jul 2015Dismissed
Lata Dilip Kothimbire Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 MhLj 372
High Courts16 Jul 2015
Sant Trust Vs Asstt. Commissioner of Income Tax 19(3), Mumbai and Others
Bombay High Court · (2015) 07 BOM CK 0375
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 120(2), 143(1), 147, 148, 151(2)
High Courts16 Jul 2015Dismissed
Gulabrao Sakharam Shelke Vs The Commissioner for Co-op. & Registrar for Co-op. Societies and Others
Bombay High Court · (2016) 1 ABR 346
Banking Regulation Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226Maharashtra Co-operative Societies Act, 1960 - Section 101, 105, 11, 12, 13
High Courts16 Jul 2015
Hinduja Global Solutions Ltd. Vs Union of India
Bombay High Court · (2015) 323 ELT 676 : (2016) 381 ITR 518 : (2015) 235 TAXMAN 476
Income Tax Act, 1961 - Section 10A, 260A
High Courts16 Jul 2015Dismissed
The Member Secretary, Maharashtra Trible Public School Society and Commissioner Vs Shankarrao Uttamrao Patil and Others
Bombay High Court · (2015) 07 BOM CK 0327
Arbitration and Conciliation Act, 1996 - Section 11Civil Procedure Code, 1908 (CPC) - Section 20(a)
High Courts16 Jul 2015Dismissed
Maharashtra State Road Transport Corporation and Others Vs Suleman Umar Usman Kachhi and Others
Bombay High Court · (2015) 07 BOM CK 0309
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts16 Jul 2015
KSB Aktiengesellschaft and Others Vs Sanjay Jain
Bombay High Court · (2015) 07 BOM CK 0299
Trade Marks Act, 1999 - Section 29(4)
High Courts16 Jul 2015
Panchratna Co-op. Housing Society Ltd. Vs The Assessing Officer 16(3)(1) and Others
Bombay High Court · (2015) 376 ITR 404 : (2015) 235 TAXMAN 91
Income Tax Act, 1961 - Section 142(1), 143(8), 147, 148, 149
High Courts16 Jul 2015Disposed off
Utsav Safety Systems Pvt. Ltd. and Others Vs State of Goa and Others
Bombay High Court · (2015) 07 BOM CK 0273
Constitution of India, 1950 - Article 14, 226
High Courts16 Jul 2015
Sarjerao Rangnath Chauhan and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 8 : (2015) LabIC 4312 : (2016) 1 MhLj 680
Constitution of India, 1950 - Article 12, 14, 16, 39
High Courts16 Jul 2015
Pushpalata Vs Ganesh and Others
Bombay High Court · (2016) 1 ABR 280 : (2016) 1 ALLMR 231 : (2015) 6 BomCR 199 : (2016) 1 MhLj 731
Penal Code, 1860 (IPC) - Section 279, 304-A