COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 889 of 3,665

High Courts20 Jul 2015Dismissed

Rameshchandra Daulal Soni and Others Vs Devichand Hiralal Gandhi and Others

Bombay High Court · (2015) 5 ABR 241 : (2016) 1 BomCR 560 : (2015) 6 MhLj 309

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12, 13(1)(k), 15, 15A, 5(11)(c)Civil Procedure Code, 1908 (CPC) - Section 11

High Courts20 Jul 2015Dismissed

Mumbai Agricultural Produce Market Committee Vs The Hon''ble Minister for Marketing and Others

Bombay High Court · (2015) 5 ABR 224 : AIR 2015 Bom 234 : (2015) 6 ALLMR 51 : (2015) 6 BomCR 651

Contract Act, 1872 - Section 182Sales of Goods Act, 1930 - Section 4

High Courts20 Jul 2015Dismissed

Syed Muzafaruddin and Others Vs Syed Zeenat Bee and Others

Bombay High Court · (2016) 2 BomCR 402 : (2015) 6 MhLj 378

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11Waqf Act, 1995 - Section 83(1), 85

High Courts20 Jul 2015Disposed off

Simplex Infrastructures Limited Vs The Union of India

Bombay High Court · (2015) 07 BOM CK 0137

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 14, 15

High Courts20 Jul 2015Partly Allowed

Maharashtra State Road Transport Corporation Vs Nilkanth Tukaram Koli

Bombay High Court · (2016) 1 ABR 436 : (2016) 1 ALLMR 53 : (2016) 2 BomCR 433 : (2015) 6 MhLj 436

High Courts20 Jul 2015Partly Allowed

Diwakar and Others Vs State of Maharashtra

Bombay High Court · (2015) 07 BOM CK 0066

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 304, 304-B, 34, 498-A

High Courts20 Jul 2015Allowed

Jaspalsingh Chohalsingh Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 2932

Arms Act, 1959 - Section 25(1)(b), 27, 3Bombay Police Act, 1951 - Section 135Evidence Act, 1872 - Section 106

High Courts20 Jul 2015Allowed

Bhupendrasingh Nirmalsingh Malli Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 2951

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 326

High Courts20 Jul 2015Dismissed

State of Maharashtra Vs Kailas

Bombay High Court · (2015) ALLMR(Cri) 3190

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 326

High Courts17 Jul 2015Dismissed

United India Insurance Company Limited Vs Snehal Sudhir Wate and Others

Bombay High Court · (2015) 4 ACC 619

High Courts17 Jul 2015

Supermax Personal Care P. Ltd. Vs Vidyut Metallics P. Ltd. and Others

Bombay High Court · (2016) 130 CLA 152 : (2015) 193 CompCas 9 : (2016) 1 CompLJ 401

High Courts17 Jul 2015Disposed Off

Pandhari and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 5 ALLMR 878

High Courts17 Jul 2015Allowed

Kaulram Maruti Dange Vs The Special Land Acquisition and Others

Bombay High Court · (2015) 07 BOM CK 0364

Land Acquisition Act, 1894 - Section 11, 12(2), 31, 31(2), 32Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(1), 24(2)

High Courts17 Jul 2015Disposed Off

Sanjay Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 3496

Penal Code, 1860 (IPC) - Section 376, 377, 451, 511

High Courts17 Jul 2015Disposed off

Vasantrao Ramchandra Patil Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 3234

Criminal Procedure Code, 1973 (CrPC) - Section 452, 454, 457

High Courts17 Jul 2015Dismissed

State of Maharashtra Vs Balasaheb Rangarao Patil

Bombay High Court · (2015) ALLMR(Cri) 3223

Penal Code, 1860 (IPC) - Section 304B, 304-B, 498A, 498-A

High Courts17 Jul 2015

Abraroddin and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 07 BOM CK 0304

Land Acquisition Act, 1894 - Section 12(2), 18, 23, 4

High Courts17 Jul 2015Allowed

Manvir Singh Kaushal and Others Vs Surinderpal Singh Kaushal

Bombay High Court · (2015) 07 BOM CK 0293

Arbitration and Conciliation Act, 1996 - Section 8, 9

High Courts17 Jul 2015Dismissed

Deputy Collector (LA) and Others Vs Renato R. Dias and Others

Bombay High Court · (2015) 07 BOM CK 0238

Land Acquisition Act, 1894 - Section 18, 4

High Courts17 Jul 2015Disposed off

Deelip Vs The State of Maharashtra and Others

Bombay High Court · (2015) 07 BOM CK 0226

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 482