High Courts10 Jul 2015Allowed
Hotel Yatri (Lodging House) Vs The Commissioner of Police
Bombay High Court · (2015) 07 BOM CK 0091
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 895 of 3,665
High Courts10 Jul 2015Dismissed
Kantilal B. Shah and Others Vs Bharati Ketan Shah and Others
Bombay High Court · (2015) 07 BOM CK 0086
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 13, 14, 15
High Courts10 Jul 2015Allowed
Avinash Ramdhan Chavan Vs Pradnya
Bombay High Court · (2015) 07 BOM CK 0059
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), Order 23 Rule 1(4), Order 23 Rule 1(iv)Criminal Procedure Code, 1973 (CrPC) - Section 151
High Courts10 Jul 2015Partly Allowed
Kashinath Raghunath Murambe Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 50
High Courts09 Jul 2015Dismissed
Punjab Travels Private Limited Vs Sumanben Chimanbhai Panchal
Bombay High Court · (2017) 2 ACC 20 : (2017) ACJ 160
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts09 Jul 2015Allowed
Opal Builders Pvt. Ltd. Vs State of Maharashtra and Others
Bombay High Court · (2015) 6 ABR 289
Registration Act, 1908 - Section 23, 24, 25, 26
High Courts09 Jul 2015
Sunflag Iron and Steel Company Ltd. Vs Sunflag Iron and Steel Mazdoor Sabha
Bombay High Court · (2015) 6 ABR 264 : (2016) 1 MhLj 794
Industrial Disputes Act, 1947 - Section 25-0Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28, 28(1), 30, 30(1), 30(2)
High Courts09 Jul 2015Allowed
Shivaji J. Chavan Vs State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0360
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Allowed
Purushottam Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0322
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 498A, 498-A
High Courts09 Jul 2015
Indian Cooperative Housing Society Ltd. and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 699
Constitution of India, 1950 - Article 21Maharashtra Regional and Town Planning Act, 1966 - Section 37Slum Areas (Improvement and Clearance) Act, 1956 - Section 33, 35, 38
High Courts09 Jul 2015Allowed
Sukhdeo Ganeshram Tardeja Vs Rajesh Dayaram Sadhwani and Others
Bombay High Court · (2015) 4 BomCR(Cri) 529 : (2016) 2 MhLj 113
Criminal Procedure Code, 1973 (CrPC) - Section 262, 263, 263(g), 263(h), 264Negotiable Instruments Act, 1881 (NI) - Section 138, 143
High Courts09 Jul 2015Partly Allowed
The Executive Engineer, Medium Project Division Jalgaon and Others Vs Pundlik Sitaram Tayade and Others
Bombay High Court · (2015) 5 ABR 347 : (2015) 6 ALLMR 898 : (2016) 148 FLR 892 : (2015) LabIC 3637 : (2016) 1 MhLj 62
Industrial Disputes Act, 1947 - Section 11A, 25(F), 25(G)
High Courts09 Jul 2015Allowed
Avinash Cabral and Others Vs Public Prosecutor, High Court of Bombay and Others
Bombay High Court · (2015) 07 BOM CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 324
High Courts09 Jul 2015Allowed
Balu Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 797
Evidence Act, 1872 - Section 155Penal Code, 1860 (IPC) - Section 302, 307
High Courts09 Jul 2015Dismissed
Dinesh Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 811
Bombay Police Act, 1951 - Section 156(1)(b), 55, 56, 56(1), 57Penal Code, 1860 (IPC) - Section 160, 323, 324, 353
High Courts09 Jul 2015Dismissed
Narendra Vyankatesh Tambat Vs Pravinkumar Khushalchand Tated
Bombay High Court · (2015) 5 ABR 319 : (2016) 1 ALLMR 25 : (2016) 2 BomCR 206 : (2016) 1 MhLj 215
Evidence Act, 1872 - Section 116Maharashtra Rent Control Act, 1999 - Section 15Transfer of Property Act, 1882 - Section 106, 111(g), 113
High Courts09 Jul 2015Dismissed
Hanumant Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4168
Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 13(2)
High Courts09 Jul 2015Partly Allowed
Maharashtra State Road Transport Corporation Vs Liladhar Ratan Tayde
Bombay High Court · (2015) 07 BOM CK 0167
High Courts09 Jul 2015Allowed
Ansar Ebrahim Sayed Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3334 : (2015) 4 BomCR(Cri) 631
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3, 3 (1), 3 (2)Constitution of India, 1950 - Article 21, 22, 22 (5), 226Customs Act, 1962 - Section 108