High Courts28 Jul 2015Dismissed
Manik Narayan Dhaygude Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0013
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 885 of 3,665
High Courts27 Jul 2015Allowed
Vijaydeep Hotels Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 325 ELT 711
Constitution of India, 1950 - Article 226Foreign Trade (Development and Regulation) Act, 1992 - Section 11(2), 15, 9(4)
High Courts27 Jul 2015Dismissed
Balya Vs D.I.G. Prison (E)(R)and Others
Bombay High Court · (2015) 4 BomCR(Cri) 502
Evidence Act, 1872 - Section 106
High Courts27 Jul 2015
SSF Plastics India Pvt. Ltd. and Others Vs The Union of India and Others
Bombay High Court · (2015) 325 ELT 837 : (2015) 52 GST 694
Central Excises and Salt Act, 1944 - Section 32-E, 32-F, 32-F(1), 32-F(5)
High Courts27 Jul 2015
Sangita Sajjan Jindal Vs Union of India and Others
Bombay High Court · (2015) 325 ELT 65
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 77
High Courts27 Jul 2015
Ratanlal J. Oswal and Others Vs Commissioner of Income Tax-8
Bombay High Court · (2015) 235 TAXMAN 264
Income Tax Act, 1961 - Section 143(3), 260-A
High Courts27 Jul 2015Allowed
Rajan Vitthal Tombri Vs National Bank for Agriculture and Rural Development
Bombay High Court · (2015) 5 ALLMR 375 : (2016) 1 BomCR 822 : (2015) 5 MhLj 850
High Courts27 Jul 2015Dismissed
United India Insurance Co. and Others Vs Bhimrao Visahvanath Kanse and Others
Bombay High Court · (2015) 07 BOM CK 0339
Motor Vehicles Act, 1988 - Section 147, 163Penal Code, 1860 (IPC) - Section 304, 304-AWorkmens Compensation Act, 1923 - Section 3, 4
High Courts27 Jul 2015Dismissed
State of Maharashtra Vs Annasaheb Mahadev Bhandare
Bombay High Court · (2015) 07 BOM CK 0256
Penal Code, 1860 (IPC) - Section 306, 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts27 Jul 2015
Union of India Vs Indusind Bank Ltd. and Others
Bombay High Court · (2016) 1 ABR 597
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 2, Order 13 Rule 2(1), Order 6 Rule 17, Order 6 Rule 4, Order 7 Rule 14Limitation Act, 1963 - Section 14, 5
High Courts27 Jul 2015
The Official Liquidator of Sumeet Machines Ltd. Vs Navdeep Builders and Others
Bombay High Court · (2016) 1 ABR 764
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 13 Rule 2, Order 13 Rule 2(1), Order 18 Rule 17, Order 18 Rule 17ALimitation Act, 1963 - Section 5
High Courts27 Jul 2015Dismissed
Balasaheb Vs The Rayat Sevak Co-operative Bank Ltd.
Bombay High Court · (2015) 3 LLJ 618
Constitution of India, 1950 - Article 14, 19, 21, 226Industrial Disputes Act, 1947 - Section 11A, 11-A
High Courts27 Jul 2015
Chandrakant Bapu Nawale Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 580
Criminal Procedure Code, 1973 (CrPC) - Section 209Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts27 Jul 2015
The Maharashtra Hybrid Seeds Company Limited and Others Vs The Government of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0044
Essential Commodities Act, 1955 - Section 7(1)(a)(ii)Seeds Act, 1966 - Section 13(1)(c), 15, 16, 16 (2), 19
High Courts24 Jul 2015Disposed Off
Sheshrao Kisan Waghmare and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 532
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482
High Courts24 Jul 2015Disposed off
Ramchandra S. Shirke and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0286
Constitution of India, 1950 - Article 21, 226
High Courts24 Jul 2015Allowed
State of Maharashtra and Others Vs Tukaram Anantha Dere and Others
Bombay High Court · (2015) 5 ALLMR 355 : (2016) 1 BomCR 813 : (2015) 5 MhLj 925
Criminal Procedure Code, 1973 (CrPC) - Section 320, 8
High Courts24 Jul 2015
Taralakshmi Maneklal Thanawalla and Others Vs Shantilal Makanji Dave and Others
Bombay High Court · (2015) 6 ABR 789 : (2015) 6 ALLMR 62 : (2016) 1 BomCR 829 : (2015) 5 MhLj 933
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(2)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 227
High Courts24 Jul 2015Partly Allowed
State of Maharashtra and Others Vs Rajkumar and Others
Bombay High Court · (2015) 07 BOM CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 164, 428Evidence Act, 1872 - Section 157, 158, 32Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
High Courts24 Jul 2015Allowed
Sheshrao and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482