High Courts24 Jul 2015Allowed
Bhagwan Chintaman Thakre Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 392
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 306, 323, 34, 342, 376
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 886 of 3,665
High Courts24 Jul 2015Allowed
Ali Asgar Siraj Komtiwala Vs V.S. Singh and Others
Bombay High Court · (2016) 1 BomCR(Cri) 318
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 22(5), 226Customs Act, 1962 - Section 108
High Courts24 Jul 2015Dismissed
Bharat Choksey and Others Vs Life Insurance Corporation of India and Others
Bombay High Court · (2016) 1 ABR 359 : (2015) 6 BomCR 152
Constitution of India, 1950 - Article 226Mumbai Municipal Corporation Act, 1888 - Section 354, 91
High Courts24 Jul 2015Allowed
The Shipping Corporation of India Ltd. Vs Mariana Felipa Das Neves Pereira
Bombay High Court · (2015) 07 BOM CK 0082
Evidence Act, 1872 - Section 108, 109Motor Vehicles Act, 1988 - Section 163AWorkmens Compensation Act, 1923 - Section 3, 3(1)
High Courts24 Jul 2015Allowed
Lalita Vs The State Election Commission of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0049
Constitution of India, 1950 - Article 226, 243-O(b), 329(b)
High Courts23 Jul 2015Allowed
Sharda Vaibhav Karandikar Vs Vaibhav Kiran Karandikar
Bombay High Court · (2016) 1 ALLMR 134 : (2015) 6 MhLj 532
High Courts23 Jul 2015Allowed
Suraj Arjun Kashid and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 147
High Courts23 Jul 2015
Sun Tan Trading Co. Pvt. Ltd. Vs The Deputy Commissioner of Income Tax-1(3)(1), Mumbai and Others
Bombay High Court · (2015) 07 BOM CK 0380
Income Tax Act, 1961 - Section 148, 151, 153, 37
High Courts23 Jul 2015Partly Allowed
Sau. Kasturabai Dnyandev Shelar and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2959
Penal Code, 1860 (IPC) - Section 109, 302, 34, 498A
High Courts23 Jul 2015Allowed
Rajeshwar Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0335
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 20(1), 7
High Courts23 Jul 2015Dismissed
State of Maharashtra Vs Shankar Omkar Chavan and Others
Bombay High Court · (2015) 07 BOM CK 0281
Penal Code, 1860 (IPC) - Section 396
High Courts23 Jul 2015
Mohanlal Vs Navalkishor
Bombay High Court · (2016) 1 ABR 682 : (2016) 1 MhLj 735
High Courts23 Jul 2015Allowed
Chutukumar Kabarar Trivedi Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 549
Penal Code, 1860 (IPC) - Section 354, 354(B), 354B, 375(a), 376(2)(i)
High Courts23 Jul 2015Partly Allowed
Sangamma Kolkar and Others Vs Vasudev Gaonkar and Others
Bombay High Court · (2015) 5 ABR 303 : (2016) 1 ALLMR 135
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Motor Vehicles Act, 1988 - Section 140, 163A, 166
High Courts23 Jul 2015
Govindlal Motilal Jhawar and Others Vs Kanakmal Maganmal Gandhi and Others
Bombay High Court · (2016) 1 ABR 475
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 226, 227Maharashtra Rent Control Act, 1999 - Section 12, 16(1)(g)
High Courts23 Jul 2015
Shivaji Raghunath Dhadam Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 253
Criminal Procedure Code, 1973 (CrPC) - Section 309, 313Penal Code, 1860 (IPC) - Section 302
High Courts23 Jul 2015Allowed
Babasaheb Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts23 Jul 2015Dismissed
P. Beenitha Vs Jose C.R. Pires and Others
Bombay High Court · (2015) 5 ABR 389
Civil Procedure Code, 1908 (CPC) - Section 11Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts22 Jul 2015
Commissioner of Customs (General) Vs Neptune Clearing Agency
Bombay High Court · (2015) 326 ELT 142
Constitution of India, 1950 - Article 226
High Courts22 Jul 2015Dismissed
Mantri Chandak Developers Private Limited Vs Vimal Malhar Dhamnekar and Others
Bombay High Court · (2015) 07 BOM CK 0389
Specific Relief Act, 1963 - Section 20Urban Land (Ceiling and Regulation) Act, 1976 - Section 20, 21