High Courts30 Jul 2015
State of Maharashtra Vs Ragho Dharma Koli and Others
Bombay High Court · (2015) 4 BomCR(Cri) 765
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 883 of 3,665
High Courts30 Jul 2015Allowed
State of Maharashtra Vs Anil Jagannath Pawar
Bombay High Court · (2015) 4 BomCR(Cri) 653
Criminal Procedure Code, 1973 (CrPC) - Section 110, 211, 229, 235, 235(2)Evidence Act, 1872 - Section 106, 53, 54, 8Penal Code, 1860 (IPC) - Section 302, 376, 75
High Courts30 Jul 2015Dismissed
Sumit and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) ALLMR(Cri) 600 : (2015) 4 BomCR(Cri) 491
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 34, 405, 406, 498A
High Courts30 Jul 2015Allowed
Kisan and Others Vs Union of India
Bombay High Court · (2015) 5 ALLMR 380 : (2015) 6 BomCR 47 : (2015) 6 MhLj 322
Criminal Procedure Code, 1973 (CrPC) - Section 174(1)
High Courts30 Jul 2015Dismissed
Sachin Tukaram Muneshwar and Others Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 476 : (2015) 4 BomCR(Cri) 506
Criminal Law (Amendment) Act, 2013 - Section 9Penal Code, 1860 (IPC) - Section 312, 375, 376, 376(2)(n)
High Courts30 Jul 2015Dismissed
Parvatabai Vs Additional Commissioner and Others
Bombay High Court · (2015) 5 ALLMR 343 : (2015) 5 MhLj 238
High Courts30 Jul 2015Allowed
Vrushali Vilas Ambokar Vs State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0106
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3, 3 (2)Constitution of India, 1950 - Article 21, 22 (5), 226Customs Act, 1962 - Section 108, 110
High Courts30 Jul 2015Allowed
Anant Tulshiramji Bajaj Vs Sunil
Bombay High Court · (2016) 1 ABR 616 : (2015) 6 ALLMR 87 : (2016) 2 BomCR 225
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11(1), 12(2), 12(3), 12(3)(a), 12(3)(b)Civil Procedure Code, 1908 (CPC) - Order 5 Rule 5, Order 6 Rule 17Evidence Act, 1872 - Section 114
High Courts30 Jul 2015Dismissed
State of Maharashtra Vs Ramchandra Sadashiv Koli and Others
Bombay High Court · (2015) 07 BOM CK 0098
Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 304(B), 304B, 304-B, 306, 34
High Courts30 Jul 2015Allowed
Pepsi Co. India Holdings Pvt. Ltd. Vs The State of Maharashtra and Others
Bombay High Court · (2015) 07 BOM CK 0047
Constitution of India, 1950 - Article 227Prevention of Food Adulteration Act, 1954 - Section 13, 13(2), 14-A, 16, 17
High Courts30 Jul 2015Allowed
Balu Haribhau Balkawade and Others Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 324, 34, 366, 376
High Courts29 Jul 2015Allowed
Momin Alikhan and Others Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0341
Criminal Procedure Code, 1973 (CrPC) - Section 227Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 498-A
High Courts29 Jul 2015Allowed
Vikash Vs Vidya
Bombay High Court · (2015) 07 BOM CK 0302
Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 322, 323, 34, 342, 498-A
High Courts29 Jul 2015Disposed off
Sarjerao Rambhau Machale Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0279
Criminal Procedure Code, 1973 (CrPC) - Section 173, 209Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 302, 84
High Courts29 Jul 2015
The Bombay Environmental Action Group and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 367
Maharashtra Regional and Town Planning Act, 1966 - Section 7
High Courts29 Jul 2015Allowed
Balasaheb Ramchandra Burke and Others Vs The President and Others
Bombay High Court · (2015) 07 BOM CK 0271
Constitution of India, 1950 - Article 14Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5(2), 9Motor Vehicles Act, 1988 - Section 47, 47(1-H)
High Courts29 Jul 2015Partly Allowed
NRB Bearings Limited Vs Alisab Bapusab Shaikh and Others
Bombay High Court · (2015) 5 ABR 297 : (2015) 6 BomCR 365 : (2015) 146 FLR 913 : (2015) LabIC 3680 : (2015) 3 LLJ 695
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28(1), 30(2), 31, 33, 44
High Courts29 Jul 2015Dismissed
Vikas Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 110, 156 [3]Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts29 Jul 2015
Rajesh Pravinchanda Rajyagor Vs Nitin Harjivandas Rajyagor
Bombay High Court · (2015) 07 BOM CK 0127
Arbitration and Conciliation Act, 1996 - Section 13, 13(2), 16, 19, 23
High Courts29 Jul 2015Dismissed
Pallavi Shriram Disle Vs The State of Maharashtra and Others
Bombay High Court · (2015) 5 ALLMR 366 : (2015) 146 FLR 1032 : (2015) 3 LLJ 677 : (2015) 6 MhLj 297
Industrial Disputes Act, 1947 - Section 11AMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28(1), 30(2)