High Courts31 Jul 2015Allowed
Gangadhar Krishna Pukale and Others Vs State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 691
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 34, 498-A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 882 of 3,665
High Courts31 Jul 2015
Vasant Mahadeo Powar Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 796
Criminal Procedure Code, 1973 (CrPC) - Section 377, 378(3)Evidence Act, 1872 - Section 27, 53, 54Penal Code, 1860 (IPC) - Section 109, 354, 376(2)(c), 376(2)(d), 506
High Courts31 Jul 2015Dismissed
Oil and Natural Gas Corporation Ltd. Vs Dolphin Offshore Enterprises (I) Ltd.
Bombay High Court · (2015) 07 BOM CK 0119
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts31 Jul 2015Dismissed
Raghunath Ambadas Hatgale and Others Vs The Divisional Controller and Depot Manager
Bombay High Court · (2016) 1 ALLMR 724 : (2015) 146 FLR 951 : (2015) 3 LLJ 712 : (2015) 4 LLN 68
Industrial Disputes Act, 1947 - Section 10, 2A
High Courts31 Jul 2015
Vector Program Pvt. Ltd. and Others Vs Standard Chartered Bank and Others
Bombay High Court · (2015) 07 BOM CK 0102
High Courts31 Jul 2015Dismissed
Baban Bal Pawar Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0101
Penal Code, 1860 (IPC) - Section 302
High Courts31 Jul 2015Dismissed
Bhaskar Keshav Kumbhare Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0014
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts30 Jul 2015
Afloat Textiles (India) Ltd. Vs Union of India
Bombay High Court · (2015) 325 ELT 719
Constitution of India, 1950 - Article 226
High Courts30 Jul 2015
Reliance Communications Limited Vs Union of India and Others
Bombay High Court · (2015) 324 ELT 458
Constitution of India, 1950 - Article 154, 163, 166, 53, 73
High Courts30 Jul 2015Allowed
Vana Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0336
Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts30 Jul 2015Partly Allowed
Rajali Vs The State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0321
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 448
High Courts30 Jul 2015Allowed
Namdeo Vs State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0320
Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302
High Courts30 Jul 2015Dismissed
Sou. Vaishali Vs Shailendra
Bombay High Court · (2015) 07 BOM CK 0303
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts30 Jul 2015Allowed
Harbirkaur Kalra Vs State of Maharashtra
Bombay High Court · (2015) 07 BOM CK 0297
Penal Code, 1860 (IPC) - Section 306
High Courts30 Jul 2015Dismissed
State of Maharashtra Vs Chandrakant Sopan Kadam and Others
Bombay High Court · (2015) 07 BOM CK 0288
Prevention of Food Adulteration Act, 1954 - Section 16, 2(ia)(a), 2(ia)(h), 2(ia)(m), 7(i)
High Courts30 Jul 2015Allowed
Indrabali Patai Rajbhar Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 440
Penal Code, 1860 (IPC) - Section 395, 452
High Courts30 Jul 2015Dismissed
Chhaya Baba and Others Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 343
Criminal Procedure Code, 1973 (CrPC) - Section 209, 294Penal Code, 1860 (IPC) - Section 302, 307, 34, 449, 452
High Courts30 Jul 2015Partly Allowed
Umesh Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 773
Penal Code, 1860 (IPC) - Section 366, 376, 376(1), 428, 506
High Courts30 Jul 2015
Rashidabai Allarakha and Others Vs Mehrunnissa Sheikhd Abdul Rahim and Others
Bombay High Court · (2016) 1 ARBLR 290 : (2016) 1 BomCR 308
Arbitration and Conciliation Act, 1996 - Section 16, 21, 34, 48, 49(c)Evidence Act, 1872 - Section 110Registration Act, 1908 - Section 17
High Courts30 Jul 2015Disposed off
Dnyaneshwar Tauba Gonde Vs The State of Maharashtra
Bombay High Court · (2016) 1 BomCR(Cri) 748
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 201, 302, 34, 363, 366-A