CourtKutchehry.com

COURT ARCHIVE

Bombay High Court judgments

73,158 judgments · page 778 of 3,658

High Courts08 Jun 2016Disposed Off

Rahul Vs State of Maharashtra

Bombay High Court · (2016) ALLMRCri 3068

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323, 324, 452, 506
Read judgment
High Courts08 Jun 2016Disposed Off

Uttam another Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 609 : (2016) ALLMRCri 4987 : (2016) 3 BomCR(Cri) 1 : (2016) 2 Crimes 730 : (2016) 6 MhLJCrl 670

Penal Code, 1860 (IPC) - Section 395
Read judgment
High Courts07 Jun 2016Disposed Off

Gokul Vs Union of India & ors.

Bombay High Court · (2016) 5 AIRBomR 385 : (2016) 4 BCR 241 : (2016) 3 CLR 46 : (2016) 6 MhLJ 427

Constitution of India, 1950 - Article 14Education Code of Kendriya Vidyalaya - Article 81B
Read judgment