High Courts10 Jun 2016Disposed Off
Smt. Sunanda Arun Mahale Vs Schedule Tribe Scrutiny Committee, Nashik
Bombay High Court · (2016) 6 BCR 810 : (2016) 4 MhLJ 840
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 777 of 3,658
High Courts10 Jun 2016Disposed Off
Ultratech Cement Limited Vs Dalmia Cement Bharat Limited
Bombay High Court · (2016) 4 ALLMR 409 : (2016) 5 BCR 100 : (2016) 67 PTC 314 : (2017) 2 RAJ 193
Trade Marks Act, 1999 - Section 17, 29
High Courts10 Jun 2016Dismissed
Shri Diago Pereira Vs State of Goa
Bombay High Court · (2016) 3 BomCR(Cri) 521
High Courts10 Jun 2016Dismissed
Sekawat S/o Shaukat Tadvi Vs Rehane Budhan Tadavi
Bombay High Court · (2016) 3 BomCR(Cri) 480
High Courts09 Jun 2016Allowed
Shri. Ulhas Kauthankar Vs State Of Goa
Bombay High Court · (2017) ALLMRCri 169 : (2016) 5 MhLJCrl 286
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts09 Jun 2016Dismissed
Ms. Kamal Constructions Vs Union of India
Bombay High Court · (2016) 4 CivilLJ 400 : (2016) 5 MhLJ 161 : (2017) 2 RAJ 145
Arbitration and Conciliation Act, 1996 — Section 34
High Courts09 Jun 2016Dismissed
Palkhi Investments & Trading Co. P. Ltd. Vs Income Tax Officer
Bombay High Court · (2016) 288 CurTR 473
Income Tax Act, 1961 — Section 271(1)(c)
High Courts09 Jun 2016Dismissed
Mr. Jamil A. Adhikari of Mumbai Indian Inhabitant Vs M/s. The Oberoi Towers Nariman Point
Bombay High Court · (2016) 2 CLR 798 : (2016) 150 FLR 795 : (2016) LabLR 901 : (2016) 4 LLJ 190
Industrial Disputes Act, 1947 - Section 10(1), 12(5)
High Courts09 Jun 2016Allowed
Bhaskar Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3080
Penal Code, 1860 (IPC) - Section 435
High Courts09 Jun 2016Disposed Off
Mohamed Arif Sagir Ahmed Muslim Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3072 : (2016) 3 BomCR(Cri) 34 : (2016) 6 MhLJCrl 162
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts09 Jun 2016Dismissed
The Divisional Office, the United India Insurance Co. Ltd. Vs Smt. Pramila Raman Ghatule
Bombay High Court · (2016) 4 ACC 356 : (2017) 1 BCR 388 : (2016) 4 MhLJ 847 : (2016) 3 TAC 378
High Courts09 Jun 2016Dismissed
M.I.D.C. Prakalpgrast Majur Kamgar, Sahakari Sanstha, Maryadit, Amravati Vs Amravati District Labour Cooperative Society''s Union Ltd.
Bombay High Court · (2016) 4 AIRBomR 580 : (2016) 6 BCR 217 : (2016) 5 MhLJ 390
High Courts09 Jun 2016Allowed
M/s. The Madras Pharmaceuticals Vs The State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3443 : (2016) 4 BomCR(Cri) 471 : (2016) CriLJ 3415
High Courts09 Jun 2016Dismissed
Ashok Deochand Mali (Bhamre) Vs Malti Ashok Mali (Bhamre)
Bombay High Court · (2017) ALLMRCri 588 : (2016) 3 BomCR(Cri) 808 : (2017) 3 MhLJ 717 : (2017) 2 MhLJCrl 600
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Jun 2016Disposed Off
Kirit Navnitlal Damania Hindu Inhabitant of Bombay Vs Anuradha Anil Bhagwat
Bombay High Court · (2016) 4 AIRBomR 758 : (2017) 1 HLR 23 : (2016) 6 MhLJ 756
High Courts08 Jun 2016Allowed
Dadasaheb s/o. Govindrao Shinde Vs The State of Maharashtra
Bombay High Court · (2016) 6 BCR 725 : (2016) 5 MhLJ 480
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 28, 9
High Courts08 Jun 2016Disposed Off
Ms. Virginia Pascol Patil Vs Shashikant Mahadeo Patil @ Pascol Francis Patil
Bombay High Court · (2016) 3 RCRCriminal 581
Protection of Women From Domestic Violence Act, 2005 - Section 12Special Marriage Act, 1954 - Section 37(2)
High Courts08 Jun 2016Dismissed
Appasaheb Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 619 : (2016) ALLMRCri 4650 : (2016) 3 BomCR(Cri) 357
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 101Penal Code, 1860 (IPC) - Section 306, 498A
High Courts08 Jun 2016Disposed Off
Commissioner of Income Tax-21 Mumbai Vs Shree Parleshwar Coop. Housing Society Ltd. Mumbai
Bombay High Court · (2016) 287 CurTR 468
Income Tax Act, 1961 - Section 4
High Courts08 Jun 2016Dismissed
General Manager, Greater Bombay Milk Scheme and others Vs Government Milk Scheme Employees Union
Bombay High Court · (2016) 2 CLR 904 : (2016) 151 FLR 284 : (2016) 5 SLR 795
Constitution of India, 1950 - Article 226Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28, 44