High Courts01 Jul 2016Partly Allowed
Pravin Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 808 : (2017) ALLMRCri 181 : (2017) 2 MhLJCrl 534
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, 307
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 772 of 3,658
High Courts30 Jun 2016Allowed
Dr. Mohammed Abdul Wahid Vs Smt. Niloger Wd/o Dr. Mohammad Abdul Salim
Bombay High Court · (2017) 2 ALLMR 681 : (2017) 2 MhLJ 402
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226
High Courts30 Jun 2016Dismissed
Titan Industries Ltd. Vs State of Maharashtra
Bombay High Court · (2016) 5 MhLJCrl 684
Bombay High Court (Appellate Side) Rules, 1960 - Rule 2(II)
High Courts30 Jun 2016Dismissed
Nandkumar s/o. Shankarrao Rasne, Age 61 years, Occu. Business, R/o. 2542, Shahaji Road, Ahmednagar, Dist. Ahmednagar - Appellant @HASH Girish s/o. Dharamvir Madan, Age 45 years, Occu. Business, R/o. Municipal House No. 2542, Mahatma Gandhi Road, Ahmednaga
Bombay High Court · (2016) AIR(Bombay) 267 : (2016) 6 AIRBomR 223
Partition Act, 1893 - Section 4
High Courts30 Jun 2016Allowed
H.R. Mehta Vs The Assistant Commissioner of Income Tax
Bombay High Court · (2016) 387 ITR 561
Income Tax Act, 1961 — Section 147, 148
High Courts30 Jun 2016Disposed Off
Zainab Bee Vs Prabhakar Rajaram Kharwade
Bombay High Court · (2016) 4 AIRBomR 752 : (2017) 2 MhLJ 374 : (2016) 2 RCRRent 682
High Courts30 Jun 2016Partly Allowed
Vivekanand Karekar Vs Sneha Karekar alias Shilpa Karekar
Bombay High Court · (2016) 4 ALLMR 918 : (2016) 6 BCR 73 : (2017) 1 DMC 705 : (2016) 5 MhLJ 366
High Courts29 Jun 2016Allowed
Manoj Nivruttirao Chavan Vs The State of Maharashtra
Bombay High Court · (2017) ALLMRCri 511 : (2016) 6 MhLJCrl 254
Criminal Procedure Code, 1973 (CrPC) - Section 344Penal Code, 1860 (IPC) - Section 193
High Courts29 Jun 2016Dismissed
Bharatkumar S. Gupta Vs State of Maharashtra
Bombay High Court · (2017) ALLMRCri 1060 : (2016) 5 MhLJCrl 795
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 377
High Courts29 Jun 2016Allowed
M/s. J.K. Traders Vs State of Maharashtra
Bombay High Court · (2017) 3 AIRBomR 271
Constitution of India, 1950 - Article 14, Article 226Maharashtra Land Revenue Code, 1966 - Section 48(7), Section 48(8)
High Courts29 Jun 2016Allowed
Joao Rodriques Vs Jose Antonio Rodrigues
Bombay High Court · (2016) 4 ALLMR 849 : (2016) 6 BCR 812 : (2016) 4 CivCC 612 : (2016) 5 MhLJ 287
High Courts29 Jun 2016Allowed
Prakash Gurudas Timblo Vs Hemlatabai Ravikant Darne alias Hemalatabai Kamotim Timblo
Bombay High Court · (2016) 4 ALLMR 913 : (2016) 6 BCR 185 : (2016) 4 CivCC 681 : (2016) 5 MhLJ 320
High Courts29 Jun 2016Dismissed
Mrs. Bindiya H. Malkani Vs Commissioner of Income Tax
Bombay High Court · (2016) 287 CurTR 184 : (2016) 386 ITR 87
Income Tax Act, 1961 - Section 2(29B)
High Courts29 Jun 2016Disposed Off
RPG Enterprises Ltd. Vs Deputy Commissioner of Income Tax
Bombay High Court · (2016) 386 ITR 401
High Courts29 Jun 2016Disposed Off
Deccan Education Society Vs Mrs. Leena Ravindra Kakrambe
Bombay High Court · (2016) 4 MhLJ 888
High Courts28 Jun 2016Dismissed
CTR Manufacturing Industries Ltd. Vs Sergi Transformer Explosion Prevention Technologies Private Limited
Bombay High Court · (2016) 68 PTC 142 : (2017) 2 RAJ 560
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 11, Order 39 Rule 2A
High Courts28 Jun 2016Dismissed
National Securities Clearing Corporation Ltd Vs Prime Broking Company (India) Ltd.
Bombay High Court · (2016) 4 AIRBomR 677 : (2016) 197 CompCas 115 : (2016) 4 CompLJ 219
Companies Act, 1956 - Section 433, 434Contract Act, 1872 - Section 176
High Courts28 Jun 2016Allowed
Dayanand L. Naik Vs Vasco Urban Co-operative Credit Society Ltd.
Bombay High Court · (2016) 4 ALLMR 860 : (2016) 6 BCR 133 : (2016) 5 MhLJ 356
High Courts27 Jun 2016Disposed Off
Kaka Carpets Vs Union of India
Bombay High Court · (2016) 338 ELT 353
High Courts27 Jun 2016Allowed
Ghazala Shehroz Malik Vs Union of India
Bombay High Court · (2016) 339 ELT 575