High Courts21 Jun 2016Dismissed
Madhukar Shrirang Sonwane Vs Tatyarao Gangaram Mule
Bombay High Court · (2017) ALLMRCri 1004 : (2016) 3 BomCR(Cri) 336 : (2017) 1 MhLJ 578 : (2016) 6 MhLJCrl 304
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 774 of 3,658
High Courts20 Jun 2016Partly Allowed
Shri Rajaram Giri Naik, son of Giri Naik, 55 years old, businessman, residing at C/o Shubham Textiles, 2nd Floor, Dr. Gokhle''s Building, Upper Bazar, Ponda, Goa - Petitioner @HASH State of Goa, through the Secretary, Department of Mines, with its office a
Bombay High Court · (2016) 6 BCR 19
Constitution of India, 1950 - Article 141, Article 26Evidence Act, 1872 - Section 65B
High Courts20 Jun 2016Disposed Off
Shri Madhav A. Sahakari, major of age, Indian National, Director, The Goa State Co-op. Milk Producers Union Ltd., Curti, Ponda Goa - Petitioner @HASH Assistant Registrar of Co-operative Societies, South Zone, Margao, Department of Co-operation, Government
Bombay High Court · (2016) 6 BCR 346
Constitution of India, 1950 - Article 226Goa Co-operative Societies Act, 2001 - Section 114, Section 59-A
High Courts20 Jun 2016Dismissed
Ashok son of Babulal Agrawal Vs Kantilal Sakharam Parekh
Bombay High Court · (2017) 169 AIC 692 : (2017) 2 BCR 411 : (2016) 4 CivCC 349 : (2016) 5 MhLJ 671
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Jun 2016Dismissed
Maharashtra Electrosmelt Kamgar Union Vs Dy. Director (IR) Ministry
Bombay High Court · (2017) 3 ALLMR 733 : (2017) 3 BCR 68 : (2016) 151 FLR 669 : (2016) 5 MhLJ 548
Industrial Disputes Act, 1947 — Section 2(a)
High Courts20 Jun 2016Disposed Off
Vijay Subbanna Poojary Vs Union of India
Bombay High Court · (2016) 338 ELT 351
High Courts20 Jun 2016Allowed
Kisan Ramchandra Kokane Vs Anjani Laxman Kapase
Bombay High Court · (2016) 4 AIRBomR 565 : (2016) 4 BCR 584 : (2017) 2 CivCC 344 : (2016) 6 MhLJ 115
High Courts20 Jun 2016Allowed
Larsen and Toubro Limited, Chennai Vs Allahabad Bank, Mumbai
Bombay High Court · (2016) 4 AIRBomR 574 : (2017) 2 BC 672 : (2016) 6 BCR 335
High Courts20 Jun 2016Allowed
Smt. Urvashi w/o Rajiv Yashroy Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3471 : (2016) 3 BomCR(Cri) 422 : (2016) 4 CriCC 403 : (2016) 3 Crimes 418 : (2016) 4 MhLJCrl 643
High Courts17 Jun 2016Allowed
Bank of Maharashtra Vs Additional District Magistrate
Bombay High Court · (2017) 171 AIC 417 : (2017) AIR(Bombay) 92 : (2017) 2 AIRBomR 729 : (2017) 1 MhLJ 480
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, Section 31(i)
High Courts17 Jun 2016Disposed Off
Jitendra G. Janavale Vs State of Maharashtra
Bombay High Court · (2017) 1 ALLMR 561 : (2017) 2 BCR 609 : (2016) 6 MhLJ 232
Mumbai Municipal Corporation Act, 1888 — Section 16(I D), 18
High Courts17 Jun 2016Disposed Off
Sonal Govardhan Tiple Vs State of Maharashtra
Bombay High Court · (2016) 5 MhLJ 656
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 9
High Courts17 Jun 2016Dismissed
Shri Shivanand Konade Vs Terna Public Charitable Trust
Bombay High Court · (2016) 3 CLR 122
Constitution of India, 1950 - Article 226, 227
High Courts17 Jun 2016Dismissed
Sukhchand Shambhuji Bhalavi Vs State of Maharashtra
Bombay High Court · (2017) ALLMRCri 627 : (2016) 3 BomCR(Cri) 377 : (2016) 3 Crimes 127 : (2016) 4 MhLJCrl 619
Evidence Act, 1872 - Section 32 (1), 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts17 Jun 2016Allowed
Manoharrao Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3034 : (2016) 3 BomCR(Cri) 758 : (2016) 6 MhLJCrl 381
Criminal Procedure Code, 1973 (CrPC) - Section 204Penal Code, 1860 (IPC) - Section 499, 500
High Courts17 Jun 2016Dismissed
Sayyed Mansoor Husaini Vs Sayyadabibi Amina
Bombay High Court · (2016) ALLMRCri 3027 : (2016) 4 BomCR(Cri) 682
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts17 Jun 2016Disposed Off
KSB Aktiengesellschaft Vs Anil Agarwal
Bombay High Court · (2016) 4 AIRBomR 776
High Courts17 Jun 2016Disposed Off
State of Maharashtra Vs Vinod Jagannath Chaudhari
Bombay High Court · (2016) ALLMRCri 4344 : (2016) 3 BomCR(Cri) 420 : (2016) 3 Crimes 136
High Courts17 Jun 2016Allowed
Ms Fatima Razak Shaikh Vs The Municipal Commissioner of Greater Bombay
Bombay High Court · (2016) 4 AIRBomR 504