High Courts05 Jul 2016Allowed
Smt. Pratibha Devendar Singh Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 47 : (2017) ALLMRCri 590 : (2017) 2 MhLJCrl 397
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 771 of 3,658
High Courts05 Jul 2016Dismissed
Jawaharlal Nehru Port Vs Ornate Multi Model Carriers
Bombay High Court · (2017) 1 CivilLJ 902 : (2016) 6 MhLJ 742 : (2017) 3 RAJ 325
Arbitration and Conciliation Act, 1996 - Section 34, Section 37Evidence Act, 1872 - Section 58
High Courts05 Jul 2016Dismissed
Mohammad Faizan Amir Khan Vs State of Maharashtra
Bombay High Court · (2016) 4 CriCC 404 : (2016) 3 Crimes 413
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376, 420
High Courts05 Jul 2016Allowed
Keshavrao Attamaramji Pardhi Vs State of Maharashtra
Bombay High Court · (2016) 5 MhLJ 387
Maharashtra Land Revenue Code, 1966 - Section 257
High Courts04 Jul 2016Allowed
Madankumar Kanji Joshi Vs Kailas s/o Ramlal Shriwas
Bombay High Court · (2017) 1 BCR 106 : (2017) 1 RCRRent 237
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11, Section 12, Section 13
High Courts04 Jul 2016Allowed
Madankumar Kanji Joshi Vs Kailas
Bombay High Court · (2017) 1 BCR 106 : (2017) 1 RCRRent 237
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11, Section 12, Section 13
High Courts04 Jul 2016Allowed
Mansing Nana Shinde Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3957 : (2016) 3 BomCR(Cri) 713 : (2016) 5 MhLJCrl 762
Penal Code, 1860 (IPC) - Section 376
High Courts04 Jul 2016Disposed Off
Balaji Motion Pictures Ltd. Vs Bharat Sanchar Nigam Ltd.
Bombay High Court · (2016) 4 BCR 485 : (2016) 67 PTC 483
High Courts04 Jul 2016Dismissed
Francisco Agnelo Soares Vs Fabrica de Igreja de St. Cruz
Bombay High Court · (2016) 167 AIC 277 : (2017) 3 AIRBomR 185 : (2016) 4 ALLMR 851 : (2017) 3 BCR 288 : (2016) 4 CivilLJ 685 : (2016) 5 MhLJ 255
High Courts04 Jul 2016Dismissed
Commissioner of Income Tax Vs Calico Dyeing and Printing Mills Pvt. Ltd.
Bombay High Court · (2016) 386 ITR 132
High Courts04 Jul 2016Allowed
Pramod Navneet Shirsat Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3555 : (2016) 3 BomCR(Cri) 322 : (2016) 5 MhLJCrl 478
High Courts04 Jul 2016Disposed Off
Agriculture Produce Market Vs Minister for Cooperation
Bombay High Court · (2017) 1 ALLMR 600 : (2016) 6 BCR 830 : (2016) 6 MhLJ 818
Maharashtra Agricultural Produce Marketing (Development and Regulation) Rules, 1967 - Rule 102(v), Rule 103(1)
High Courts04 Jul 2016Allowed
M/s. Kalpana Mines and Minerals Vs M/s. Muneer Enterprises
Bombay High Court · (2016) ACD 911 : (2017) 2 AICLR 154 : (2016) 2 AIRBomRCri 833 : (2016) ALLMRCri 5316 : (2017) 2 BomCR(Cri) 282 : (2017) 1 RCRCivil 444 : (2017) 1 RCRCriminal 306
Negotiable Instruments Act, 1881 (NI) - Section 118, 139
High Courts01 Jul 2016Partly Allowed
Sau. Panchfula Ramkusan Ukey Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 812
Penal Code, 1860 (IPC) - Section 302, 34
High Courts01 Jul 2016Disposed Off
Lata Gajanan Wankhede Vs State of Maharashtra
Bombay High Court · (2017) 2 ALLMR 177 : (2016) 3 CLR 356 : (2017) 152 FLR 15 : (2016) 6 MhLJ 658
Constitution of India, 1950 — Article 226
High Courts01 Jul 2016Dismissed
Smt. Vishankumari Udaysingh Varma Vs Shri. Vijaysingh Rajasingh Varma
Bombay High Court · (2016) 166 AIC 365 : (2016) 4 BCR 481 : (2016) 3 CivCC 730 : (2016) 4 MhLJ 805
High Courts01 Jul 2016Disposed Off
Chishti Farhanuddin Qaiseruddin Chishti Vs State of Maharashtra
Bombay High Court · (2016) 4 ALLMR 846 : (2016) 4 BCR 705 : (2016) 5 MhLJ 280
High Courts01 Jul 2016Disposed Off
Nitin Bansi Jadhav Vs Sau. Pallavi Nitin Jadhav
Bombay High Court · (2016) ALLMRCri 3559 : (2016) 3 BomCR(Cri) 320
High Courts01 Jul 2016Dismissed
Ramesh Ramchandra Kalyankar Vs Suresh K. Haware
Bombay High Court · (2016) 4 MhLJ 803 : (2017) 1 RAJ 519
High Courts01 Jul 2016Allowed
Sk. Rustum Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 754 : (2016) ALLMRCri 3496 : (2016) 3 BomCR(Cri) 289 : (2016) 6 MhLJCrl 70
Penal Code, 1860 (IPC) - Section 376