High Courts02 Nov 1906
Thakur Amjal Ali Khan Vs Nawab Ali Khan
Bombay High Court · (1907) 9 BOMLR 264
Oudh Estates Act, 1869 — Section 8
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,617 of 3,627
High Courts01 Nov 1906Allowed
Nawab Shah Ara Begam Vs Nanhi Begam alias Roshan Jehan Begam
Bombay High Court · (1907) 9 BOMLR 80
Limitation Act, 1877 — Section 4
High Courts01 Nov 1906
Goswami Sri Ghanshiam Lalji Vs Ram Narain
Bombay High Court · (1907) 9 BOMLR 1
Negotiable Instruments Act, 1881 (NI) — Section 89
High Courts16 Oct 1906Dismissed
Motilal Virchand Vs The Collector
Bombay High Court · (1906) 8 BOMLR 904
Bombay Civil Courts Act, 1869 — Section 32
High Courts15 Oct 1906
Nahanchand Devchand Vs Kekhushru Edalji Modi
Bombay High Court · (1907) 9 BOMLR 50
High Courts12 Oct 1906Dismissed
Magania Vs Premsingh
Bombay High Court · (1906) 8 BOMLR 856
Divorce Act, 1869 — Section 7
High Courts11 Oct 1906
Emperor Vs Fatehkhan Bahadurkhan
Bombay High Court · (1906) 8 BOMLR 855
Penal Code, 1860 (IPC) — Section 109, 143, 457
High Courts10 Oct 1906Dismissed
Shivram Kondo Kulkarni Vs Krishnabai Kashinath
Bombay High Court · (1906) 8 BOMLR 897
Majority Act, 1875 — Section 3
High Courts10 Oct 1906Dismissed
Damodar Vithoba Vs Nainsukh Rajmal
Bombay High Court · (1906) 8 BOMLR 942
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts05 Oct 1906Dismissed
Dayaram Jagjivan Vs Gordhandas Dayaram
Bombay High Court · (1906) 8 BOMLR 885
Court Fees Act, 1870 — Article 17(1), 7Suits Valuation Act, 1887 — Section 11, 3, 8
High Courts04 Oct 1906
Emperor Vs Dhondi Bapu Bhapkar
Bombay High Court · (1906) 8 BOMLR 850
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 380, 457
High Courts04 Oct 1906Dismissed
Ismalji Ibrahimji Nagree Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 969
High Courts04 Oct 1906
Mahamad Amin Vs Husan Mahamad
Bombay High Court · (1907) 9 BOMLR 65
Evidence Act, 1872 — Section 13, 40, 43
High Courts01 Oct 1906
Mancherji Hormusji Vs Thakordas Hurkisondas
Bombay High Court · (1906) 8 BOMLR 963
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts01 Oct 1906Dismissed
Waman Hari Deshpande Vs Hari Vithal Parulekar
Bombay High Court · (1906) 8 BOMLR 932
Civil Procedure Code, 1882 — Section 253
High Courts28 Sept 1906
Kalidas Lalbhai Vs Tribhuwandas Bhagwandas
Bombay High Court · (1906) 8 BOMLR 869
Stamp Act, 1899 — Section 2(15)
High Courts26 Sept 1906
Emperor Vs Nandeyappagowda Shiddangowda
Bombay High Court · (1906) 8 BOMLR 851
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 425
High Courts25 Sept 1906Dismissed
Emperor Vs Punamchand Hirachand
Bombay High Court · (1906) 8 BOMLR 847
Criminal Procedure Code, 1898 (CrPC) — Section 250(a)