High Courts16 Jan 1907
Poma Dongra Vs William Gillespie
Bombay High Court · (1907) 9 BOMLR 143
Civil Procedure Code, 1882 — Section 210Contract Act, 1872 — Section 16
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,615 of 3,627
High Courts13 Jan 1907
Emperor Vs Bapoo Yellapa
Bombay High Court · (1907) 9 BOMLR 244
Criminal Procedure Code, 1898 (CrPC) — Section 110, 125
High Courts11 Jan 1907
Emperor Vs Umakant Balvant
Bombay High Court · (1907) 9 BOMLR 222
Penal Code, 1860 (IPC) — Section 170
High Courts11 Jan 1907
Emperor Vs Shahukha Mahibukha
Bombay High Court · (1907) 9 BOMLR 164
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts11 Jan 1907
Emperor Vs Bhagwandas Kanji
Bombay High Court · (1907) 9 BOMLR 331
Aden Courts Act, 1864 — Section 29, 30Criminal Procedure Code, 1898 (CrPC) — Section 213, 218(2)
High Courts11 Jan 1907
Emperor Vs Abdool Wadood Ahmed
Bombay High Court · (1907) 9 BOMLR 230
Penal Code, 1860 (IPC) — Section 499, 500
High Courts10 Jan 1907
Emperor Vs Mahmadkhan Sultankhan
Bombay High Court · (1907) 9 BOMLR 153
Penal Code, 1860 (IPC) — Section 149, 300
High Courts10 Jan 1907
Emperor Vs Rashid Karmalli
Bombay High Court · (1907) 9 BOMLR 212
Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 195, 478
High Courts10 Jan 1907
Banoo Begum Vs Mir Aun Ali
Bombay High Court · (1907) 9 BOMLR 188
Contract Act, 1872 — Section 25
High Courts09 Jan 1907
Keshavlal Hiralal Vs Mayabhai Premchand
Bombay High Court · (1907) 9 BOMLR 204
Limitation Act, 1963 — Section 14
High Courts07 Jan 1907
Hurmukhrai Amoluckchand Vs Narotamdass Gordhandass
Bombay High Court · (1907) 9 BOMLR 125
Contract Act, 1872 — Section 30
High Courts21 Dec 1906
Emperor Vs Cooverji Nasarwanji
Bombay High Court · (1907) 9 BOMLR 161
Bombay Motor Vehicles Tax Act, 1958 — Section 9(1)
High Courts19 Dec 1906
Banubi Umarsaheb Vs Narsingrao Ranojirao
Bombay High Court · (1907) 9 BOMLR 91
High Courts18 Dec 1906Dismissed
Jonnalagadda Venkamma Vs Jonnalagadda Subrahmaniam
Bombay High Court · (1907) 9 BOMLR 89
High Courts16 Dec 1906
Emperor Vs Ramkrishna Yeshwant Adarkar
Bombay High Court · (1907) 9 BOMLR 33
Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Dec 1906Allowed
Rani Chandra Kunwar Vs Chaudhuri Narpat Singh and Raja Makund Singh
Bombay High Court · (1907) 9 BOMLR 267
High Courts14 Dec 1906Dismissed
Shahar Banoo Vs Aga Mahomed Jaffer Bindaneem
Bombay High Court · (1907) 9 BOMLR 85
High Courts14 Dec 1906
Emperor Vs Abdul Satar Ilahibax
Bombay High Court · (1907) 9 BOMLR 30
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 399
High Courts14 Dec 1906Dismissed
Rani Sundar Koer Vs Rai Sham Krishen Rai Sham Krishen Vs Rani Sundar Koer
Bombay High Court · (1907) 9 BOMLR 304
Contract Act, 1872 — Section 16