High Courts14 Dec 1906Dismissed
Gujrajmati Teorain Vs Saiyid Akbar Husain
Bombay High Court · (1907) 9 BOMLR 83
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,616 of 3,627
High Courts14 Dec 1906
Bomanji Cowasjee Vs The Chief Judge and C. of The Chief Court
Bombay High Court · (1907) 9 BOMLR 3
Evidence Act, 1872 — Section 155(3), 157
High Courts14 Dec 1906Dismissed
In Re: S.B. Sarbadhicary
Bombay High Court · (1907) 9 BOMLR 9
Letters Patent Act, 1865 — Section 8
High Courts13 Dec 1906
Emperor Vs Hari Ramji
Bombay High Court · (1907) 9 BOMLR 27
Evidence Act, 1872 — Section 114, 14(a)
High Courts12 Dec 1906
Damodar Sakarchand Vs Vyanku Gangaram
Bombay High Court · (1907) 9 BOMLR 199
Transfer of Property Act, 1882 — Section 90
High Courts07 Dec 1906
Emperor Vs Isap Mahmad
Bombay High Court · (1907) 9 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 199, 238
High Courts04 Dec 1906
In Re: Government and Dayal Mulji
Bombay High Court · (1907) 9 BOMLR 99
Land Acquisition Act, 1894 — Section 18
High Courts04 Dec 1906
Dhanjibhoy Raghoo Vs Meherally Moraj
Bombay High Court · (1907) 9 BOMLR 901
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts03 Dec 1906
Ralli Brothers Vs Noor Mahomed
Bombay High Court · (1906) 8 BOMLR 955
Arbitration Act, 1899 — Section 19
High Courts29 Nov 1906
Emperor Vs Tulsidas Chhaganlal
Bombay High Court · (1906) 8 BOMLR 951
Penal Code, 1860 (IPC) — Section 408
High Courts29 Nov 1906
Pita Moti Vs Chunilal Harakhchand
Bombay High Court · (1907) 9 BOMLR 15
Civil Procedure Code, 1882 — Section 244
High Courts27 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 122
Stamp Act, 1899 — Section 35(a), 38(2)
High Courts23 Nov 1906
The Ahmedabad Municipality Vs Maganlal Khushaldas
Bombay High Court · (1907) 9 BOMLR 156
District Municipalities Act — Section 96
High Courts19 Nov 1906Allowed
Ramchandra Sadashiv Vs Laxman Sadashiv
Bombay High Court · (1906) 8 BOMLR 892
Limitation Act, 1963 — Article 179
High Courts16 Nov 1906
Emperor Vs Kadar Ghulam Mahmad
Bombay High Court · (1906) 8 BOMLR 950
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)
High Courts16 Nov 1906
Manjappa Subbaya and Another Vs Venkatesh Bab Prabhu
Bombay High Court · (1907) ILR (Bom) 159
High Courts16 Nov 1906
Nathu Gangaram Vs Hansraj Morarji
Bombay High Court · (1907) 9 BOMLR 119
Stamp Act, 1899 — Section 2(10)
High Courts15 Nov 1906
Emperor Vs Cholappa Malharappa
Bombay High Court · (1906) 8 BOMLR 947
Criminal Procedure Code, 1898 (CrPC) — Section 556