High Courts25 Sept 1906
Raghavji Vizpal Vs Narandas Parmanandas
Bombay High Court · (1906) 8 BOMLR 921
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,618 of 3,627
High Courts20 Sept 1906Dismissed
Pandurang Jaswant Vs Sakharchand Malji
Bombay High Court · (1906) 8 BOMLR 861
High Courts19 Sept 1906
Narayan Ganpatbhat Vs Timmaya Subhaya
Bombay High Court · (1906) 8 BOMLR 807
Civil Procedure Code, 1882 — Section 253Limitation Act, 1963 — Article 179
High Courts18 Sept 1906Dismissed
Bhimrao Ramrao Vs Ayyappa Yellappa
Bombay High Court · (1906) 8 BOMLR 858
Limitation Act, 1963 — Section 5
High Courts18 Sept 1906
Tyeb Beg Mahomed Vs Allibhai Mangalji
Bombay High Court · (1906) 8 BOMLR 803
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts18 Sept 1906Dismissed
Chunilal Maneklal Gandhi Vs Kirpashankar Bhagwanji Vyas
Bombay High Court · (1906) 8 BOMLR 838
High Courts17 Sept 1906Dismissed
Hari Govind Joshi Vs Ramchandra Narayan
Bombay High Court · (1906) 8 BOMLR 873
Criminal Procedure Code, 1898 (CrPC) — Section 317
High Courts12 Sept 1906
Francis Ghosal Vs Gabri Ghosal
Bombay High Court · (1906) 8 BOMLR 770
Succession Act, 1925 — Section 25, 46
High Courts12 Sept 1906
Krishnabai Vs Hari Govind and Another
Bombay High Court · (1907) ILR (Bom) 15
Civil Procedure Code, 1882 — Section 375
High Courts11 Sept 1906Dismissed
Ramappa Dareppa Vs Bharma Rama
Bombay High Court · (1906) 8 BOMLR 842
High Courts10 Sept 1906
Pannalal Vrajlal Vs Kalu Nhanu Vani
Bombay High Court · (1906) 8 BOMLR 798
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts05 Sept 1906
Sakharam Bhaskar Bapat Vs Padmakar Mahadev Bhat
Bombay High Court · (1906) 8 BOMLR 757
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Sept 1906Dismissed
Ambalal Ganpatram Vs Pascol Bastav Seel
Bombay High Court · (1906) 8 BOMLR 973
High Courts03 Sept 1906
Sumsuddin Gulam Hoosein Vs Abdul Hoosein Kalimoodin
Bombay High Court · (1906) 8 BOMLR 781
Transfer of Property Act, 1882 — Section 6(a)
High Courts03 Sept 1906
Hafizaboo Vs Mahomed Casam Moorad
Bombay High Court · (1906) 8 BOMLR 734
Civil Procedure Code, 1908 (CPC) — Section 44(b)
High Courts30 Aug 1906Allowed
Emperor Vs Kothia Navalya Bhil
Bombay High Court · (1906) 8 BOMLR 740
Criminal Procedure Code, 1898 (CrPC) — Section 337, 339