High Courts02 Mar 1921
B.B. and C.I. Railway Vs Dayaram Bechardas
Bombay High Court · (1921) 23 BOMLR 583
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,514 of 3,651
High Courts01 Mar 1921Allowed
Meka Venkatadri Appa Row Vs Parthasarathi Appa Row
Bombay High Court · (1921) 23 BOMLR 644
High Courts28 Feb 1921
In Re: Tata Iron and Steel Company Ltd.
Bombay High Court · AIR 1921 Bom 391 : (1921) 23 BOMLR 576
Income Tax Act, 1918 — Section 51
High Courts28 Feb 1921
Shivappa Passa Savade Vs Ramchandra Narsisnh Deshpande
Bombay High Court · (1921) 23 BOMLR 597
Bombay Land Revenue Code, 1879 — Section 83
High Courts25 Feb 1921Allowed
Ramabhadra Naidu Vs Kadiriyasami Naicker
Bombay High Court · (1922) 24 BOMLR 692
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Feb 1921
Chandsaheb Kashimsaheb Pirzade Vs Gangabai Vishnu
Bombay High Court · (1921) 23 BOMLR 563
High Courts21 Feb 1921
Dattatraya Keshav Deshpande Vs Laxuman Chimnaji Ranjane
Bombay High Court · 64 Ind. Cas. 7
High Courts21 Feb 1921Dismissed
Dattaraya Keshav Deshpande Vs Laxuman Chimnaji Ranjane
Bombay High Court · AIR 1921 Bom 37 : (1921) 23 BOMLR 561
High Courts16 Feb 1921
Kundanmal Dowlatram Vs Lakhmichand Chhogmal
Bombay High Court · AIR 1921 Bom 73 : (1921) 23 BOMLR 559
High Courts14 Feb 1921Dismissed
Muhammad Habidullah Vs Bird and Co
Bombay High Court · (1922) 24 BOMLR 687
Contract Act, 1872 — Section 55
High Courts09 Feb 1921
In Re: The Income Tax Act (VII of 1918) In Re: The Aurangabad Mills Limited
Bombay High Court · (1921) ILR (Bom) 1286
Income Tax Act, 1918 — Section 51
High Courts02 Feb 1921
Nowroji Pudumjee Sirdar Vs The Deccan Bank, Ltd.
Bombay High Court · AIR 1921 Bom 69 : (1921) 23 BOMLR 550
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts02 Feb 1921Dismissed
Pranjivan Hargovan Vs Bai Bhikhi
Bombay High Court · AIR 1921 Bom 57 : (1921) 23 BOMLR 553
Hindu Widows Remarriage Act, 1856 — Section 2, 5
High Courts31 Jan 1921
Ismailji Haji Halimbhai Vs Ismail Abdul Kadar and Others
Bombay High Court · AIR 1921 Bom 460 : (1921) ILR (Bom) 1228
Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1908 — Section 13
High Courts31 Jan 1921Allowed
Ismalji Haji Halimbhai Vs Ismail Abdul Kadar
Bombay High Court · (1921) 23 BOMLR 543
Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1908 — Section 13
High Courts26 Jan 1921
Emperor Vs Keshav Govind
Bombay High Court · (1921) 23 BOMLR 350
Criminal Procedure Code, 1898 (CrPC) — Section 127, 432Penal Code, 1860 (IPC) — Section 151
High Courts26 Jan 1921Dismissed
Madhav Motiram Vs Jairam Sakharam
Bombay High Court · AIR 1921 Bom 451 : (1921) 23 BOMLR 540
Limitation Act, 1908 — Article 85
High Courts26 Jan 1921Allowed
Ma Shwe Mya Vs Maung Mo Hnaung
Bombay High Court · (1922) 24 BOMLR 682
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts20 Jan 1921
Vithoba Mahipati Dhabade and Others Vs Balkrishna Sakharam Kulkarni minor by his Guardian Khando Govind Kulkarni
Bombay High Court · AIR 1921 Bom 437 : (1921) ILR (Bom) 1206
Limitation Act, 1908 — Section 20
High Courts17 Jan 1921
Laxman and two Ors. Sons and Hairs of the deceased Upendra Santappa Shanbhog Vs Manjunath Damodar Prabhu and Others
Bombay High Court · (1921) ILR (Bom) 1181
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Specific Relief Act, 1877 — Section 21