High Courts26 May 1921
Thiruvenkatasami Iyengar Vs Pavadai Pillai
Bombay High Court · (1922) 24 BOMLR 606
Civil Procedure Code, 1908 (CPC) — Section 36, 37
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,513 of 3,651
High Courts25 May 1921
Sadasukh Gambhirchand Vs Baijnath Harnandrai
Bombay High Court · AIR 1921 Bom 87 : (1921) 23 BOMLR 854
High Courts10 May 1921Dismissed
Jagannatha Bheema Deo Vs Kunja Behari Deo
Bombay High Court · (1922) 24 BOMLR 600
Registration Act, 1877 — Section 17
High Courts09 May 1921Allowed
Chandra Kanta Das Vs Parasullah Mullick
Bombay High Court · (1922) 24 BOMLR 602
Contract Act, 1872 — Section 27
High Courts09 May 1921Dismissed
Sitaram Bhaurao Deshmukh Vs Jiaul Hasan Sirajul Khan
Bombay High Court · (1922) 24 BOMLR 595
High Courts05 May 1921Dismissed
Peari Mohan Mukerji and Bhupendra Nath Mukerji Vs Monohar Mukerji
Bombay High Court · (1921) 23 BOMLR 913
High Courts19 Apr 1921
Mussammat Sukhi Vs Gulam Safdar Khan
Bombay High Court · (1922) 24 BOMLR 590
Transfer of Property Act, 1882 — Section 89
High Courts09 Apr 1921
Haridas Chakubhai Vs Ratansey Raghavji
Bombay High Court · (1921) 23 BOMLR 802
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 48
High Courts08 Apr 1921Dismissed
Balku Sidu Kumbhar Vs Vyankatesh Vaman Deshpande
Bombay High Court · (1921) 23 BOMLR 799
High Courts08 Apr 1921Allowed
Hiralal Ravchand Shah Vs Parbhulal Sakhidas Shah
Bombay High Court · (1921) 23 BOMLR 796
High Courts05 Apr 1921
Padamsi Narayan and Another Vs The Collector of Thana
Bombay High Court · 64 Ind. Cas. 103
Land Acquisition Act, 1894 — Section 18
High Courts05 Apr 1921
Padamsi Narayan and Others Vs The Collector of Thana
Bombay High Court · (1922) ILR (Bom) 366
Land Acquisition Act, 1894 — Section 18
High Courts04 Apr 1921Allowed
Keshav Pandurang Lokhande Vs Maruti Krishna Shinde
Bombay High Court · (1921) 23 BOMLR 803
High Courts01 Apr 1921
Chudasama Kholuba Sartansang and Others Vs Chudasama Takhatsang Narsingji and Others
Bombay High Court · (1922) ILR (Bom) 32
High Courts31 Mar 1921Dismissed
Dhulabhai Dabhai Vs Lala Dhula
Bombay High Court · (1921) 23 BOMLR 777
High Courts19 Mar 1921
The Advocate General of Bombay Vs Yusufalli Ebrahim
Bombay High Court · (1922) 24 BOMLR 1060
Government of India Act, 1915 — Section 112Penal Code, 1860 (IPC) — Section 370
High Courts17 Mar 1921
Girijabai Nagappa Chandavar Vs Hemraj Vrindawandas
Bombay High Court · AIR 1921 Bom 64 : (1921) 23 BOMLR 595
Bombay Land Revenue Code, 1879 — Section 135 H(2)
High Courts17 Mar 1921
Girjabia Kom Nagappa Manjanathayya Chandawar Vs Hamraj Vrindawandas and Another
Bombay High Court · (1921) ILR (Bom) 1339
Bombay Land Revenue Code, 1879 — Section 135(H)(2)
High Courts11 Mar 1921
Ganesh Balkrishna Bhide Vs Vithal Trimbak Bhide
Bombay High Court · (1921) 23 BOMLR 745
Bombay Land Revenue Code, 1879 — Section 135HPensions Act, 1871 — Section 4
High Courts03 Mar 1921
Emperor Vs Gangappa Irappa Sarwad
Bombay High Court · (1921) 23 BOMLR 833
Penal Code, 1860 (IPC) — Section 352