High Courts21 Jun 1921Dismissed
Manaji Kuvarji Vs Aramita
Bombay High Court · (1921) 23 BOMLR 847
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,512 of 3,651
High Courts21 Jun 1921
Shankar Balkrisna Torne Vs South Indian Railway and Others
Bombay High Court · (1922) ILR (Bom) 176
Railways Act, 1890 — Section 77
High Courts16 Jun 1921
Isoob Sahiba Valad Abdul Rahim Vs Haidar Sahiba Valad Imam Sahiba
Bombay High Court · (1922) ILR (Bom) 125
High Courts16 Jun 1921
Isoob Saiba Abdul Rahiman Vs Haidar Saiba Imam Saiba
Bombay High Court · (1921) 23 BOMLR 883
Bombay Pleaders Act, 1920 — Section 10(1)
High Courts15 Jun 1921
In Re: Dhondi Nathaji Raut
Bombay High Court · AIR 1921 Bom 368 : (1921) 23 BOMLR 846
Criminal Procedure Code, 1898 (CrPC) — Section 869
High Courts15 Jun 1921
In Re: Rangubai Gururao
Bombay High Court · AIR 1921 Bom 29 : (1921) 23 BOMLR 844
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts15 Jun 1921
In Re: Dagdoo Bapu
Bombay High Court · (1922) ILR (Bom) 120
Criminal Procedure Code, 1898 (CrPC) — Section 337, 512
High Courts15 Jun 1921
Baswantappa Irappa Desai Vs Bhimappa Yellappa Koppad
Bombay High Court · (1921) 23 BOMLR 1004
Easements Act, 1882 — Section 17(c)
High Courts15 Jun 1921Dismissed
Baban Hemraj Vs The City Municipality
Bombay High Court · (1921) 23 BOMLR 881
Bombay District Municipal Act, 1901 — Section 167
High Courts15 Jun 1921
In Re: Dagadu Bapu
Bombay High Court · (1921) 23 BOMLR 839
Criminal Procedure Code, 1898 (CrPC) — Section 337, 512
High Courts13 Jun 1921
Haranbhai Jivabhai Vs The Collector of Kaira
Bombay High Court · (1921) 23 BOMLR 1046
Gujarat Taluqdars Act, 1888 — Section 29B
High Courts10 Jun 1921Dismissed
Vithaldas Bhagvandas Vs Nagubai M. Joshi
Bombay High Court · AIR 1921 Bom 54 : (1921) 23 BOMLR 856
High Courts09 Jun 1921Allowed
In re: Indian Companies Act. and Sir Hormusji A. Wadia, Kt.
Bombay High Court · AIR 1921 Bom 372 : (1921) 23 BOMLR 1104
Companies Act, 1956 — Section 91B
High Courts07 Jun 1921
Nilkanth Devrao Nadkarny Vs Ramakrishna Vithal Bhat
Bombay High Court · (1921) 23 BOMLR 876
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Jun 1921
Emperor Vs Anverkhan Mahamadkhan
Bombay High Court · (1921) 23 BOMLR 823
Criminal Procedure Code, 1898 (CrPC) — Section 201
High Courts07 Jun 1921
Emperor Vs Maruti Joti Shinde
Bombay High Court · (1921) 23 BOMLR 820
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts06 Jun 1921
Vali Asmal Vs A.U. Malji
Bombay High Court · (1921) 23 BOMLR 898
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts06 Jun 1921Dismissed
Appa Dhond Savant Vs Babaji Krishnaji Ghogle
Bombay High Court · (1921) 23 BOMLR 873
High Courts05 Jun 1921
Emperor Vs Gurlingappa Shidramappa
Bombay High Court · (1921) 23 BOMLR 817
Penal Code, 1860 (IPC) — Section 304