High Courts02 Aug 1921Dismissed
Ganesh Eknath Kaulgi Vs Bhausaheb Bhawanrao Deshmukh
Bombay High Court · (1921) 23 BOMLR 1037
Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,510 of 3,651
High Courts28 Jul 1921
Khanderao Dattatraya Wakde Vs Balkrishna Mahadeo Phulambrikar Balkrishna Mahadeo Phulambrikar Vs Khanderao Dattatraya Wakde
Bombay High Court · (1921) 23 BOMLR 1083
Partition Act, 1893 — Section 4
High Courts28 Jul 1921
Emperor Vs Rustomji Mancherji
Bombay High Court · AIR 1921 Bom 370 : (1921) 23 BOMLR 984
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 290
High Courts27 Jul 1921Dismissed
Bala Khandapa Vazirde Vs Sadashiv Hari Chivate
Bombay High Court · (1921) 23 BOMLR 1066
High Courts25 Jul 1921Dismissed
Abdulla Avjal Momin Vs Ismail Mugal Foda
Bombay High Court · (1921) 23 BOMLR 1079
Transfer of Property Act, 1882 — Section 54
High Courts22 Jul 1921
Emperor Vs Rama Nana Hagavne
Bombay High Court · (1921) 23 BOMLR 987
Penal Code, 1860 (IPC) — Section 196
High Courts22 Jul 1921Dismissed
Mahomedbahi Huseinbhai Vs Adamji Halimbhai
Bombay High Court · (1921) 23 BOMLR 1086
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 20
High Courts20 Jul 1921Dismissed
Nagindas Maneklal Vs Mahomad Yusuf Mitchela
Bombay High Court · (1921) 23 BOMLR 1094
High Courts19 Jul 1921Dismissed
Vinayakaro Moreshwar Natu Vs Gyanoba Hariba Navale
Bombay High Court · (1921) 23 BOMLR 1062
High Courts18 Jul 1921Allowed
Parvatava Nemappa Havaldar Vs Fakirnaik Iranaik Naikar
Bombay High Court · (1921) 23 BOMLR 1075
High Courts18 Jul 1921Allowed
Kuthali Moothavar Vs Peringati Kunharankutty
Bombay High Court · (1922) 24 BOMLR 669
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts18 Jul 1921
Parvatava Kom Nemapa Havildar Vs Fakirnaik Bin Iranaik Naikar and Others
Bombay High Court · (1922) ILR (Bom) 307
High Courts16 Jul 1921
Suganchand Savaichand Vs Motilal Durgaprasad
Bombay High Court · (1922) 24 BOMLR 154 : 67 Ind. Cas. 130
Presidency Towns Insolvency Act, 1909 — Section 62
High Courts13 Jul 1921Allowed
Pandurang Balaji Apte Vs Mahadeo Gopal Jog
Bombay High Court · (1921) 23 BOMLR 1000
Transfer of Property Act, 1882 — Section 55(4)(a)
High Courts07 Jul 1921
Vedachela Mudaliar Vs Subramania Mudaliar
Bombay High Court · (1922) 24 BOMLR 649
High Courts07 Jul 1921Dismissed
Ellis Enas Pavloo Gharry Vs Kitter Philip Gowrya
Bombay High Court · (1921) 23 BOMLR 981
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts06 Jul 1921Dismissed
Vinayak Dattatraya Joshi Vs Ganesh Anant Hasabnis
Bombay High Court · (1921) 23 BOMLR 1024
Bombay Land Revenue Code, 1879 — Section 81
High Courts05 Jul 1921
Chandbhai Mahamadbhai Vohra Vs Hasanbhai Rahimtoola Vohra and Another
Bombay High Court · (1922) ILR (Bom) 213
High Courts05 Jul 1921Allowed
Vidya Varuthi Thirtha Vs Balusami Ayyar
Bombay High Court · (1922) 24 BOMLR 629
Limitation Act, 1908 — Article 34, 140