High Courts25 Oct 1921Allowed
Pandurang Krishnaji Vs Markandeya Tukaram
Bombay High Court · (1922) 24 BOMLR 557
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,508 of 3,651
High Courts24 Oct 1921
Jogidas Babu Vs Emperor
Bombay High Court · 66 Ind. Cas. 328
Penal Code, 1860 (IPC) — Section 467
High Courts21 Oct 1921Allowed
Khaw Sim Tek Vs Chuah Hooi Gnoh Neoh
Bombay High Court · (1923) 25 BOMLR 121
High Courts13 Oct 1921
Nowroji Hormasji Pathak Vs Shrinivas V. Prabhu
Bombay High Court · (1922) 24 BOMLR 95 : 66 Ind. Cas. 929
High Courts13 Oct 1921
Ramchandra Venkatesh Sholapur Vs Shriniwas Krishna Kulkarni
Bombay High Court · (1922) ILR (Bom) 467
High Courts10 Oct 1921
In Re: The Tata Industrial Bank Ltd.
Bombay High Court · (1922) 24 BOMLR 118 : 66 Ind. Cas. 979
Income Tax Act, 1918 — Section 51, 9
High Courts10 Oct 1921
Dattatraya Govindseth Lubri Vs Purshottam Narayanseth Dali
Bombay High Court · (1922) 24 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts08 Oct 1921
Hanif Maulabaksh Vs Kulsum
Bombay High Court · (1921) 23 BOMLR 1253
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts01 Oct 1921
Jafferji Ibrahimji Vs Miyadin Mangal
Bombay High Court · (1921) 23 BOMLR 1251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts30 Sept 1921Dismissed
Goturam Radhakisan Vs Barku Dodhu
Bombay High Court · (1922) 24 BOMLR 88 : 67 Ind. Cas. 253
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts27 Sept 1921Dismissed
Ratanlal Bholaram Vs Gulamhusen Abdulali
Bombay High Court · (1922) 24 BOMLR 83 : 67 Ind. Cas. 250
Easements Act, 1882 — Section 15
High Courts26 Sept 1921
In Re: Panalal Ganeshdas
Bombay High Court · (1921) 23 BOMLR 1267
Income Tax Act, 1961 — Section 51
High Courts24 Sept 1921
Abdul Hussein Essuffalli Vs D.J. Mistri and Co.
Bombay High Court · (1921) 23 BOMLR 1263
Civil Procedure Code, 1908 (CPC) — Section 145, 55(4)
High Courts24 Sept 1921
Vithaladas Narottam Bhatt Vs Hansraj Amarchand
Bombay High Court · AIR 1921 Bom 48(1) : (1921) 23 BOMLR 1249
High Courts23 Sept 1921Dismissed
Vallabhadas Tulsidas Vs Nagardas Juthabhai
Bombay High Court · AIR 1921 Bom 343 : (1921) 23 BOMLR 1213
High Courts23 Sept 1921
Vallabhdas Tulsidas Vs Nagardas Juthabhai
Bombay High Court · 92 Ind. Cas. 143