High Courts07 Dec 1921
Sujatalli Nyamatalli Vs Emperor
Bombay High Court · 66 Ind. Cas. 192
Penal Code, 1860 (IPC) — Section 147
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,506 of 3,651
High Courts06 Dec 1921Dismissed
Bawa Magniram Sitaram Vs Kasturbhai Manibhai
Bombay High Court · (1922) 24 BOMLR 584
High Courts06 Dec 1921Dismissed
Vishnu Vinayak Vaze Vs The Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 264 : 67 Ind. Cas. 43
Bombay Irrigation Act, 1879 — Section 35
High Courts06 Dec 1921Dismissed
Mahadev Ganesh Jamsandekar Vs Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 245 : 66 Ind. Cas. 872
Sea Customs Act, 1878 — Section 167(3)
High Courts06 Dec 1921
Ganesh Ramchandra Kulkarni Vs Laxmibai Venkatesh Narayan
Bombay High Court · (1921) 24 BOMLR 249 : 67 Ind. Cas. 209
Bombay Hereditary Offices Act, 1874 — Section 5Civil Procedure Code, 1882 — Section 244
High Courts05 Dec 1921
Ibhram Gulamhusain Mulnaji Vs Mohiddin Balku Modak
Bombay High Court · (1922) 24 BOMLR 287 : 67 Ind. Cas. 219
High Courts02 Dec 1921Allowed
Sitabai Zukappa Mhetre Vs Keshavrao Parvatrao Kate
Bombay High Court · (1922) 24 BOMLR 284 : 67 Ind. Cas. 169
High Courts02 Dec 1921Allowed
Mussammat Sasiman Chowdhurain Vs Shib Narayan Chowdhury
Bombay High Court · (1922) 24 BOMLR 576
High Courts02 Dec 1921Allowed
Nathu Khan Vs Thakur Burtonath Singh
Bombay High Court · (1922) 24 BOMLR 571
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts02 Dec 1921Dismissed
Venkatesh Damodar Mokashi Vs Mallappa Bhimappa Chikkalki
Bombay High Court · (1922) 24 BOMLR 242 : 66 Ind. Cas. 868
High Courts01 Dec 1921Allowed
The Central India Spinning and Weaving Co. Vs G.I.P. Railway
Bombay High Court · (1922) 24 BOMLR 272 : 67 Ind. Cas. 162
Railways Act, 1890 — Section 80
High Courts29 Nov 1921Dismissed
Bai Adhar Vs Lalbhai Hirachand
Bombay High Court · (1922) 24 BOMLR 239 : 66 Ind. Cas. 865
Evidence Act, 1872 — Section 92
High Courts29 Nov 1921Dismissed
Dola Khetaji Vahivatdar Vs Balya Kanoo Patel
Bombay High Court · (1922) 24 BOMLR 236 : 66 Ind. Cas. 815
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts28 Nov 1921Dismissed
Ekoba Parashram Vs Kashiram Totaram
Bombay High Court · (1922) 24 BOMLR 229 : 66 Ind. Cas. 341
High Courts28 Nov 1921
Lakshmibai Narayan Rango Vs Narbadabai Rango
Bombay High Court · (1922) 24 BOMLR 235
High Courts28 Nov 1921
Mahadevappa Dundappa Hampiholi Vs Bhima Doddappa Maled
Bombay High Court · (1922) 24 BOMLR 232 : 66 Ind. Cas. 320
High Courts25 Nov 1921Dismissed
Chikko Bhagwant Nadgir Vs Shidnath Martand
Bombay High Court · (1922) 24 BOMLR 226 : 66 Ind. Cas. 315
Bombay Land Revenue Code, 1879 — Section 83
High Courts18 Nov 1921
Mulji Tribhovan Sevak Vs The Dakor Municipality
Bombay High Court · (1922) 24 BOMLR 178
Bombay District Municipal Act, 1901 — Section 96
High Courts18 Nov 1921Dismissed
Nabakishore Mandal Vs Upendrakishore Mandal
Bombay High Court · (1922) 24 BOMLR 346
High Courts17 Nov 1921Dismissed
Muhammad Hafiz Vs Mirza Muhammad Zakariya
Bombay High Court · (1922) 24 BOMLR 341
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2