High Courts21 Sept 1921
Gulabjap Vs Emperor
Bombay High Court · 64 Ind. Cas. 669
Criminal Procedure Code, 1898 (CrPC) — Section 342, 364
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,509 of 3,651
High Courts16 Sept 1921
Dattatraya Bhimrao Sabnis Vs Gangabai Ganeshbhat Gangabai Ganeshbhat Vs Dattatraya Lingo Yejman
Bombay High Court · (1922) 24 BOMLR 69
High Courts16 Sept 1921
Bhupal Tavanappa Kasturi Vs Tavanappa Gangaram Kasturi and Others
Bombay High Court · (1922) ILR (Bom) 435
High Courts16 Sept 1921
Shrinivas Lingo Nadgir, Laxmanrao Madhavrao Jahagirdar and Lakshman Narsingrao Jahagirdar Vs Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 214
Bombay Watan Act, 1886 — Section 25
High Courts16 Sept 1921
Bhupal Tavanappa Kasturi Vs Tavanappa Gangaram Kasturi
Bombay High Court · (1921) 23 BOMLR 1236
High Courts14 Sept 1921Allowed
Senaji Kapurchand Vs Pannaji Devichand
Bombay High Court · (1921) 23 BOMLR 1228
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10
High Courts14 Sept 1921
Pannaji Devichand Vs Sennaji Kapurchand
Bombay High Court · (1922) ILR (Bom) 431
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10
High Courts02 Sept 1921
Zipru Chindhu Shimpi Vs Bomtya Dagadu Kumbhar
Bombay High Court · (1921) 23 BOMLR 1195
High Courts30 Aug 1921Dismissed
Keshavalal Manganlal Trivedi Vs Ambalal Veniram
Bombay High Court · (1921) 23 BOMLR 1225
High Courts30 Aug 1921
Narayan Laxman Adhikari Vs Chapsi Dosa
Bombay High Court · (1921) 23 BOMLR 1186
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts23 Aug 1921Allowed
Bhimrao Nagojirao Patankar Vs Sakharam Sabaji Kantak
Bombay High Court · (1921) 23 BOMLR 1268
High Courts22 Aug 1921
Bai Meherbai Nanabhai Banaji Vs R.R. Dadina
Bombay High Court · (1921) 23 BOMLR 1183
High Courts19 Aug 1921
Ganesh Venkatesh Joglekar Vs Ramchandra Narayan Joglekar
Bombay High Court · (1921) 23 BOMLR 1209
Bombay Land Revenue Code, 1879 — Section 121
High Courts09 Aug 1921Allowed
Kushaba Ramji Thoke Vs Budhaji Sakaram Thorat
Bombay High Court · (1921) 23 BOMLR 1176
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, 11, 47
High Courts05 Aug 1921
Govindlal Bansilal and Another Vs Bansilal Motilal
Bombay High Court · 77 Ind. Cas. 934
Indian High Courts Act, 1861 — Section 9
High Courts05 Aug 1921Dismissed
Raghunath Shivaji Kulkarni Vs Ramchandra Narayan Joshi
Bombay High Court · (1921) 23 BOMLR 1098
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts02 Aug 1921
Ganesh Eknath Kaulgi and Another Vs Bhausaheb Bhavanrao Deshmukh
Bombay High Court · (1922) ILR (Bom) 345
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 47Transfer of Property Act, 1882 — Section 90