High Courts26 Aug 1920Dismissed
Sakharam Daji Ganpule Vs Ganu Raghu Gurao
Bombay High Court · AIR 1921 Bom 297 : (1921) 23 BOMLR 125 : 60 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Bombay High Court judgments
72,947 judgments · page 3,516 of 3,648
High Courts24 Aug 1920
G.S. Fernandez Vs Emperor
Bombay High Court · AIR 1921 Bom 374 : 59 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts24 Aug 1920
In Re: Govind Pandurang
Bombay High Court · AIR 1921 Bom 366 : (1920) 22 BOMLR 1239
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)Penal Code, 1860 (IPC) — Section 192
High Courts24 Aug 1920
Emperor Vs G.S. Fernandez
Bombay High Court · (1920) 22 BOMLR 1040
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts22 Aug 1920
Emperor Vs Ram Gopal Rupji
Bombay High Court · AIR 1921 Bom 162 : (1920) 22 BOMLR 900 : 58 Ind. Cas. 149
Bombay Rent (War Restrictions) Act, 1918 — Section 7(1)
High Courts20 Aug 1920Allowed
Gitabai Bhau Rajmane Vs Krishna Malhari Shinde
Bombay High Court · AIR 1921 Bom 295 : (1921) 23 BOMLR 119
High Courts17 Aug 1920Dismissed
Vishvanath Parsharam Bhave Vs Narsu Tulsidas Gujar
Bombay High Court · AIR 1921 Bom 33 : (1921) 23 BOMLR 107 : 60 Ind. Cas. 916
Limitation Act, 1908 — Section 15
High Courts17 Aug 1920Dismissed
Bhimabai Padappa Desai Vs Swamirao Shriniwas Parwati
Bombay High Court · AIR 1921 Bom 175 : (1921) 23 BOMLR 100
Limitation Act, 1908 — Article 131
High Courts16 Aug 1920Allowed
Dattatraya Sitaram Gadkari Vs The Secretary of State for India
Bombay High Court · AIR 1921 Bom 302 : (1921) 23 BOMLR 89 : 60 Ind. Cas. 744
Limitation Act, 1908 — Section 5
High Courts16 Aug 1920
Ambalal Sarabhai Vs The Ahmedabad Municipality
Bombay High Court · (1921) 23 BOMLR 48 : 60 Ind. Cas. 578
Bombay District Municipal Act, 1901 — Section 2, 65(4)
High Courts16 Aug 1920Dismissed
Emperor Vs Changouda Pirgouda
Bombay High Court · (1920) 22 BOMLR 1241
Criminal Procedure Code, 1898 (CrPC) — Section 238
High Courts16 Aug 1920
Changouda Firgouda Vs Emperor
Bombay High Court · 59 Ind. Cas. 195
Criminal Procedure Code, 1898 (CrPC) — Section 238, 536
High Courts12 Aug 1920Dismissed
Jagjivan Haribhai Vs Kalidas Mulji Kalidas Mulji Vs Jagjivan Haribhai
Bombay High Court · AIR 1921 Bom 188 : (1921) 23 BOMLR 81 : 60 Ind. Cas. 901
High Courts11 Aug 1920Allowed
Martand Mahadev Dunakhe Vs Dhondo Moreshwar Dunakhe
Bombay High Court · AIR 1921 Bom 184 : (1921) 23 BOMLR 69 : 61 Ind. Cas. 34
High Courts09 Aug 1920Dismissed
Lakhmiram Kevalram Bhatt Vs Punamchand Pitamber
Bombay High Court · AIR 1921 Bom 128 : (1920) 22 BOMLR 1173
Presidency Towns Insolvency Act, 1909 — Section 45
High Courts09 Aug 1920
Lakhmiram Kevalram Bhatt Vs Poonamchand Pitamber
Bombay High Court · (1921) ILR (Bom) 550
Presidency Towns Insolvency Act, 1909 — Section 45
High Courts09 Aug 1920Allowed
Bhimaji Ramchandra Wadwadgi Vs Bhimabai Hiroji Sanagar
Bombay High Court · AIR 1921 Bom 122 : (1921) 23 BOMLR 62 : 61 Ind. Cas. 764
High Courts09 Aug 1920Dismissed
Charandas Chaturbhuj Vs Chhaganlal Pitambardas and Alibhoy Khusal
Bombay High Court · (1920) 22 BOMLR 1169
Letters Patent Act, 1865 — Clause 15
High Courts05 Aug 1920Allowed
Ramchandra Balwant Athale Vs Balaji Ganesh Kulkarni
Bombay High Court · AIR 1921 Bom 48 : (1920) 22 BOMLR 1452
High Courts05 Aug 1920Allowed
Ichalal Jagmohandas Vs Nago Sina Patim
Bombay High Court · AIR 1921 Bom 462 : (1921) 23 BOMLR 60 : 60 Ind. Cas. 589